Judgment
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 25TH DAY OF OCTOBER 2022 / 3RD KARTHIA, 1944 WP(C) NO. 7422 OF 2022 PETITIONER:
JERIN T.J.
AGED 45 YEARS, S/O.JOSEPH, THEKKINIATH OUSE, PEINCHERY, THRISSUR,PIN-680 306, PROPRIETOR OF BEST GOLD, 6/484, PERINCHERY, CHERPU, PIN-680 306.
BY ADV K.LATHA RESPONDENT:
THE STATE TAX OFFICER (INT.), MOBILE SQUAD NO.II, KERALA STATE GST DEPARTMENT, WAYANAD @ SULTHANBATHERY, PIN- 673 122.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 25.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).No.7422/2022 2 J U D G M E N T When this matter is taken up for consideration today, learned counsel appearing for the petitioner submits that the matter has become infructuous.
Accordingly, the Writ Petition will stand dismissed as infructuous.
Sd/-
GOPINATH P.
JUDGE ats