Jerin T.J. v. The State Tax Officer

Court
Kerala High Court
Case number
WP(C)/7422/2022
Date of judgment
25 Oct 2022
Bench
HONOURABLE MR. JUSTICE GOPINATH P.
Petitioner
JERIN T.J.
Respondent
THE STATE TAX OFFICER
CNR
KLHC010161632022

Judgment

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P.

TUESDAY, THE 25TH DAY OF OCTOBER 2022 / 3RD KARTHIA, 1944 WP(C) NO. 7422 OF 2022 PETITIONER:

JERIN T.J.

AGED 45 YEARS, S/O.JOSEPH, THEKKINIATH OUSE, PEINCHERY, THRISSUR,PIN-680 306, PROPRIETOR OF BEST GOLD, 6/484, PERINCHERY, CHERPU, PIN-680 306.

BY ADV K.LATHA RESPONDENT:

THE STATE TAX OFFICER (INT.), MOBILE SQUAD NO.II, KERALA STATE GST DEPARTMENT, WAYANAD @ SULTHANBATHERY, PIN- 673 122.

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 25.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P(C).No.7422/2022 2 J U D G M E N T When this matter is taken up for consideration today, learned counsel appearing for the petitioner submits that the matter has become infructuous.

Accordingly, the Writ Petition will stand dismissed as infructuous.

Sd/-

GOPINATH P.

JUDGE ats

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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.