M/S Universal Industries vs. The State Tax Officer
Original PDF →WP(C)/29035/2022HC KeralaGSTCNR KLHC01061253202207 November 2022Bench: HONOURABLE MR. JUSTICE GOPINATH P.4 pages
Exhibit P5 THEOF THE ORDER. NO. ISM/V/06/2017-.18,2018-2019,2019-2020 DATED 26-05- 2022 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.