Carborundum Universal LTD. vs. The Deputy Commissioner (Ia)-09
Original PDF →WP(C)/33637/2022HC KeralaGSTCNR KLHC01071709202225 October 2022Bench: HONOURABLE MR. JUSTICE GOPINATH P.4 pages
EXHIBIT P5 A COPY OF THE STAY PETITION FILED ALONG WITH EXT.P4 APPEAL MEMORANDUM. EXHIBIT P6 A COPY OF THE ORDER DATED 2-09-2019 ISSUED BY THE ASSISTANT COMMISSIONER (SINCE RE-DESIGNATED AS DY. COMMISSIONER) , SPECIAL CIRCLE, THRISSUR FOR THE YEAR 2007-2008 EXHIBIT P6(A) A COPY OF THE ORDER DATED 4-05-2019 ISSUED BY THE ASSISTANT COMMISSIONER (SINCE RE-DESIGNATED AS DY. COMMISSIONER) , SPECIAL CIRCLE, THRISSUR FOR THE YEAR 2009-2010 EXHIBIT P6(B) A COPY OF THE ORDER DATED 7-03-2022 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-2017. RESPONDENTS' EXHIBITS:NILP.A.TO JUDGE
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