Nissam Abdul Rehiman Kunju vs. Inspector Of Police (Sho)
Held
The High Court noted the new registration certificate and suggested its relevance, stating that if the firm is registered, its exact constitution may not be very relevant. It advised the appellants to move a review before the learned Single Judge with this new document.
Facts
Appellants, claiming to be partners of a firm, sought to perform loading and unloading in their own premises, but the Single Judge denied relief, finding no registered firm. In the appeal, they produced a firm registration certificate (Annexure A1) which was not before the Single Judge.
Key Issues
Whether partners of a registered firm can be obstructed from carrying out loading and unloading in their own premises, especially when the firm's registration status was initially disputed.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN & THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN THURSDAY, THE 3RD DAY OF NOVEMBER 2022 / 12TH KARTHIKA, 1944 WA NO. 1440 OF 2022 AGAINST THE JUDGMENT IN WP(C) 18590/2022 DATED 30.08.2022 OF HIGH COURT OF KERALA APPELLANTS/PETITIONERS IN TEH WP(C): 1 NISSAM ABDUL REHIMAN KUNJU, AGED 50 YEARS S/O. REHIMAN KUNJU, RESIDING AT KATHUNGAL PADA, NORTH PO, KARUNAGAPALLY TALUK, KOLLAM DISTRICT, PARTNER, M/S. PIONEERS TILES AND GRANITES, HEAD OFFICE IN BUILDING NO. KSP/XIV/1383 & BRANCH IN KSP/V/687 PUTHIYAKAVU IN KULASEKHARAPURAM, PIN CODE- 690544. 2 NISSAMUDEEN, AGED 40 YEARS S/O. IBRAHIM KUTTY, VAYALIL THARAYIL, KATTILKADAVU P.O., ADINAD SOUTH, KARUNAGAPALLY, PIN CODE- 690542. 3 ABDUL JUNAID S., AGED 40 YEARS S/O. SUBERKUTTY, RESIDING AT PULIVELI VADAKKETHARA, MUKUNDAPURAM P.O., MADAPALLY, CHAVARA, PIN CODE -691585. 4 SHEMEER, AGED 36 YEARS S/O. YOUSAF KUNJU, KANDASSERIVADAKKATHIL, KATTILKADAVU, KATTILKADAVU ADINADU SOUTH, PIN CODE -690542. 5 NAZIM, AGED 35 YEARS S/O. YOUNUS KUTTY, RESIDING AT THOPPITHARA, KATTILKADAVU, ADINAD SOUTH, PIN CODE -690542. 6 SUKESAR KAPAR, AGED 46 YEARS S/O. VISUNI
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