More Retail Private Limited vs. The Deputy Commissioner
Original PDF →WP(C)/31534/2022HC KeralaGSTCNR KLHC01067046202227 October 2022Bench: HONOURABLE MR. JUSTICE GOPINATH P.3 pages
NO.32070482504/2010-11 (VAT) (MODIFIED) DATED 22-08-2022 ISSUED BY THE RESPONDENT SHOWING AN EXCESS TAX PAID OF RS.36,91,469/-FOR THE YEAR 2010- 201 1 .
Exhibit P2OF THE SUBMITTED APPLICATION DATED 01-09-2022 REQUESTING FOR THE REFUND ORDER TOWARDS EXCESS TAX PAID OF RS.36,91,469/-BEFORE THE RESPONDENT Exhibit P3OF THE CIRCULAR NO.9/2016 DATED 25.07.2016 ISSUED BY THE COMMISSIONER, COMMERCIAL TAXES, THIRUVANATHAPURAM
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.