The Principal Commissioner Of Central Tax & Central Excise v. The Catholic Syrian Bank LTD

Court
Kerala High Court
Case number
C.E.Appeal/5/2021
Date of judgment
5 Dec 2022
Bench
HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI
Petitioner
THE PRINCIPAL COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE
Respondent
THE CATHOLIC SYRIAN BANK LTD
CNR
KLHC010734542021

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.