The Principal Commissioner Of Central Tax & Central Excise v. The Catholic Syrian Bank LTD
- Court
- Kerala High Court
- Case number
- C.E.Appeal/5/2021
- Date of judgment
- 5 Dec 2022
- Bench
- HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI
- Petitioner
- THE PRINCIPAL COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE
- Respondent
- THE CATHOLIC SYRIAN BANK LTD
- CNR
- KLHC010734542021
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.