Jalaludheen R.S. vs. State Of Kerala
Held
The High Court accepted the 'not press memo' submitted by the petitioner's counsel and accordingly dismissed the writ petition.
Facts
The petitioner, Jalaludheen R.S., filed a writ petition against the State of Kerala and GST authorities. During the hearing, the petitioner's counsel produced a 'not press memo' before the Court.
Key Issues
The Court did not address any substantive legal issues as the petitioner chose not to pursue the writ petition, leading to its dismissal on procedural grounds.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS FRIDAY, THE 26TH DAY OF NOVEMBER 2021 / 5TH AGRAHAYANA, 1943 WP(C) NO. 29356 OF 2019 PETITIONER/S: JALALUDHEEN R.S., AGED 53 YEARS (PROPRIETOR, KERALA STORES), 26-24,AZIS BUILDING, OLD CS BANK, MAIN ROAD, THATHAMANGALAM, PALAKKAD - 678 102. BY ADVS. K.P.PRADEEP SRI.SANAND RAMAKRISHNAN SMT.NEENA ARIMBOOR SRI.T.T.BIJU SMT.T.THASMI SMT.ANJANA KANNATH RESPONDENT/S: 1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY (TAXES), GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM - 695 001. 2 THE COMMISSIONER OF GST KERALA STATE GOODS AND SERVICE TAX DEPARTMENT, TAX TOWERS, KARAMANA, THIRUVANANTHAPURAM - 695 002. 3 THE STTE TAX OFFICER/THE COMMERCIAL TAX OFFICER, 1ST CIRCLE, PALAKKAD, KSGST DEPARTMENT, STATE GST OFFICE, CIVIL STATION, PALAKKAD - 678 001. SRGP.DR.THUSHARA JAME THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 26.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 29356 OF 2019 2 BECHU KURIAN THOMAS, J. ======================== W.P.(C)No.29356 of 2019 ------------------------------------------------ Dated this the 26th day of November, 2021 JUDGMENT Today whe
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