Kerala High Court GST Judgments — 2021

589 judgments, newest first. Page 3 of 6.

K.C. Balakrishnan vs. The State Tax Officer

WP(C)/20882/2021HC Kerala04 Oct 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kalyan Jewellers Mini Stores PVT LTD vs. The Deputy Commissioner Of State Tax

WP(C)/20856/2021HC Kerala01 Oct 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

O/E/N India Ltd vs. State Of Kerala

WP(C)/20773/2021HC Kerala01 Oct 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

O/E/N India Ltd vs. State Of Kerala

WP(C)/20825/2021HC Kerala01 Oct 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Ammini Cheriyan vs. The State Tax Officer(W/C)

WP(C)/20181/2020HC Kerala01 Oct 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sneha Regency (Paray Village Country) vs. The Deputy Commissioner Of State Tax

WP(C)/20574/2021HC Kerala30 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mullakarayil Hatcheries vs. State Tax Officer

OP (TAX)/15/2021HC Kerala29 Sept 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE VIJU ABRAHAM

Thasniya Padikkal Thachar vs. The Sub Inspector Of Police

WP(C)/18405/2021HC Kerala29 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

St. Thomas Poultry Farm vs. The Deputy Commissioner Of State Tax

WP(C)/20484/2021HC Kerala29 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Gracy Thomas vs. The Deputy Commissioner Of State Tax

WP(C)/20493/2021HC Kerala29 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

C.S.Ajayakumar vs. The Asst. Commissioner (Wc)

WP(C)/20372/2021HC Kerala28 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Wipro LTD vs. Deputy Commissioner

WP(C)/20144/2021HC Kerala27 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prasad T.S vs. The State Tax Officer (Intelligence)

WP(C)/9286/2021HC Kerala27 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prasad T.S vs. The State Tax Officer (Intelligence)

WP(C)/9283/2021HC Kerala27 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Chathamkulam Projects & Developers PVT. LTD vs. The State Tax Officer (Wc)

WP(C)/20257/2021HC Kerala27 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Diana Heights, Athani vs. The State Tax Officer

WP(C)/20247/2021HC Kerala27 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Nagaraj D vs. The State Tax Officer

WP(C)/17810/2021HC Kerala27 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S . Sai Export Enterprises vs. The Deputy Commissioner (Assessment )-Iii

WP(C)/19920/2021HC Kerala24 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sai Export Enterprises vs. The Deputy Commissioner (Assessment) - Iii

WP(C)/19929/2021HC Kerala24 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Jyothish K.V vs. The State Tax Officer

WP(C)/20092/2021HC Kerala24 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

P.K. Sulpheeker Infrastructure Limited Liability Partnership (LLP) vs. State Of Kerala

WP(C)/19931/2021HC Kerala24 Sept 2021

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Manappuram Jewellers Limited vs. The Assistant Commissioner, SGST Department

WP(C)/19740/2021HC Kerala23 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kalyan Jewellers INDIA Limited vs. The Assistant Commissioner (Assessment)

WP(C)/19732/2021HC Kerala23 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Carborandum Universal LTD vs. Deputy Commissioner

WP(C)/19827/2021HC Kerala23 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

B.Mohanachandran Nair vs. The Deputy Commissioner (Assessment), Kollam

WP(C)/19765/2021HC Kerala23 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Tci Hi Ways PVT. LTD vs. The Assistant State Tax Officer

WP(C)/19734/2021HC Kerala23 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

B.Mohanachandran Nair vs. The Deputy Commissioner (Assessment)

WP(C)/19643/2021HC Kerala22 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mini Premjit vs. The State Tax Officer

WP(C)/10505/2021HC Kerala22 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kesavan vs. The Commissioner Of State GST

WP(C)/17990/2021HC Kerala22 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Raveendran vs. The State Of Kerala

WP(C)/19584/2021HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Molly Jose vs. The State Tax Officer (Int)

WP(C)/19525/2021HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vr Assurance Medical Database Management PVT. LTD vs. The Superintendent Of Service Tax

WP(C)/10935/2021HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Ratheesh M.S vs. The Station House Officer

WP(C)/13779/2021HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

A. Balakrishnan vs. The Deputy Superintendent Of Police

WP(C)/28462/2020HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Stone And Rock vs. C.I.T.U Pool No.0/14

WP(C)/34551/2019HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Krishna Kumar vs. The District Police Chief

WP(C)/12363/2021HC Kerala20 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

V-Tech Electric PVT.LTD vs. The State Tax Officer ( W.C. & L.T. )

WP(C)/18384/2021HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Stove Kraft PVT LTD vs. The Joint Commissioner

WP(C)/19384/2021HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Manappuram Jewellers LTD vs. The State Tax Officer (Investigation Branch)

WP(C)/27245/2019HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vizag Exports vs. The Deputy Commissioner (Assessment)

WP(C)/9390/2021HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

R.Rajesh Kumar vs. The State Tax Officer (Investigation Brnach)

WP(C)/28000/2019HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Linta Purayidathil Jose vs. The State Of Kerala

WP(C)/18417/2021HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

V.V.Govindaraj vs. The State Tax Officer

WP(C)/28015/2019HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

R.Rajesh Kumar vs. The State Tax Officer (Investigation Branch)

WP(C)/28009/2019HC Kerala17 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.T.Manojkumar vs. The State Tax Officer (Wc)

OP (TAX)/13/2021HC Kerala16 Sept 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE VIJU ABRAHAM

K.T.Manojkumar vs. The State Tax Officer

OP (TAX)/12/2021HC Kerala16 Sept 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE VIJU ABRAHAM

Rameshan K vs. Kerala Water Authority

WP(C)/26801/2020HC Kerala16 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Power Link Builders (P) LTD vs. Assistant Commissioner

WP(C)/19198/2021HC Kerala16 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shahul Hameed. A vs. The Assistant State Tax Officer

WP(C)/19250/2021HC Kerala16 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Thrissur Fashion Jwellery vs. Assistant Commissioner

WP(C)/19172/2021HC Kerala16 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Feroke Boards Limited vs. Joint Commissioner Of Customs

WP(C)/19052/2021HC Kerala15 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Bhima And Brother Bullion PVT. LTD vs. State Of Kerala

WP(C)/17964/2021HC Kerala15 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Power Link Builders (P) LTD vs. Intelligence Officer

WP(C)/19077/2021HC Kerala15 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Power Link Builders (P) LTD vs. Assistant Commissioner

WP(C)/19069/2021HC Kerala15 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Al Salama Eye Research Foundation vs. Union Of INDIA

WP(C)/17408/2021HC Kerala14 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mathew Mappilai vs. The Deputy Commissioner (Assessment)

WP(C)/18841/2021HC Kerala14 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sebastian Jose vs. The State Of Kerala

WP(C)/11662/2021HC Kerala13 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

S.Chandrasekharan Nair vs. The State Tax Officer (Works Contract)

WP(C)/18686/2021HC Kerala13 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prathapachandran Nair vs. The State Tax Officer

WP(C)/18534/2021HC Kerala10 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

J&B Engineering & Construction vs. Kerala Water Authority

WP(C)/17789/2021HC Kerala09 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Camelot Resort Letchmi Estate P.O vs. The State Tax Officer

WP(C)/18414/2021HC Kerala09 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Lbs Centre For Science & Technology vs. State Of Kerala

WP(C)/23199/2018HC Kerala09 Sept 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Dr. P.R. Jayakrishnan vs. The General Manager, District Industries Centre

WP(C)/19148/2018HC Kerala08 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Global Marine vs. The State Tax Officer

WP(C)/27784/2020HC Kerala07 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

S.Sivaprasad vs. The Managing Director, Kerala Water Authority

WP(C)/13858/2021HC Kerala06 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Nethu Varghese (Proprietrix) vs. The Asst. State Tax Officer

WP(C)/2023/2021HC Kerala06 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Surat Goods Transport PVT LTD vs. Assistant State Tax Officer

WP(C)/3033/2020HC Kerala06 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S.Alliance Car Carrier vs. The Assistant State Tax Officer

WP(C)/16046/2021HC Kerala06 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

S.Abi vs. The State Tax Officer

WP(C)/17940/2021HC Kerala03 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Fathima vs. The Assistant State Tax Officer

WP(C)/13639/2021HC Kerala03 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Saffe Panel Industry (P) LTD vs. State Of Kerala

WP(C)/23661/2020HC Kerala03 Sept 2021

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Evershine Petroleum PVT. LTD vs. State Of Kerala

WP(C)/26604/2020HC Kerala03 Sept 2021

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Evm Motors vs. The Deputy Commissioner, SGST Department

WP(C)/15394/2021HC Kerala02 Sept 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Patel Cars Private Limited vs. State Of Kerala

WP(C)/16335/2021HC Kerala02 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Deepak Narendran vs. The Deputy Commissioner

WP(C)/17634/2021HC Kerala02 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mohasin K vs. The Assistant State Tax Officer

WP(C)/17734/2021HC Kerala02 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Deepak Narendran vs. The Deputy Commissioner

WP(C)/17638/2021HC Kerala02 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Manappuram Jewellers Limited vs. The Asst. Commissioner

WP(C)/17765/2021HC Kerala02 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.P.Cars Private LTD vs. State Of Kerala

WA/1088/2021HC Kerala01 Sept 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE VIJU ABRAHAM

M/S Periyar Polymers Private Limited vs. Deputy Commissioner

WP(C)/7840/2021HC Kerala01 Sept 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

V-Tech Electric PVT. LTD vs. The State Tax Officer (W.C & L.T)

WP(C)/17444/2021HC Kerala31 Aug 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mridul Timbers (P) LTD vs. The Assistant Commissioner (Assmt)

WP(C)/17483/2021HC Kerala31 Aug 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Powernet INDIA Private Limited vs. Union Of INDIA

WA/1077/2021HC Kerala27 Aug 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE VIJU ABRAHAM

Savex Technologies PVT. LTD vs. The Assistant State Tax Officer

WP(C)/15796/2021HC Kerala27 Aug 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Emerald Trading Company vs. The State Of Kerala

WP(C)/5100/2021HC Kerala26 Aug 2021

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Arun R vs. District Police Chief

WP(C)/22574/2020HC Kerala26 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Saju Thuruthikunnel vs. State Of Kerala

WP(C)/11871/2018HC Kerala26 Aug 2021

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Abdul Salam Pulimootil Jamaludheen vs. Assistant Commissioner

WP(C)/16397/2021HC Kerala26 Aug 2021

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Powernet INDIA Private Limited vs. Union Of INDIA

WP(C)/17123/2021HC Kerala25 Aug 2021

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

K.P Cars Private LTD vs. State Of Kerala

WP(C)/16776/2021HC Kerala24 Aug 2021

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Hotel Indraprastha vs. The Assistant Commissioner

WP(C)/16742/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Brd Motor Limited vs. Deputy Commissioner Of State Tax

WP(C)/16773/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K.T. Manoj Kumar vs. The State Tax Officer (Investigation Branch)

WP(C)/16680/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K.T.Manoj Kumar vs. The Assistant Commissioner Of State Tax

WP(C)/16754/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K.T. Manoj Kumar vs. The State Tax Officer

WP(C)/16685/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Njavallil Latex PVT. LTD vs. The Assistant Commissioner, Mattancherry

WP(C)/16753/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

A.Aboobacker vs. The Chief Executive Officer

WP(C)/16068/2021HC Kerala13 Aug 2021

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Pallythazham Amoo vs. Assistant Commissioner ( Intelligence )

WP(C)/16605/2021HC Kerala12 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

P.T.Jose vs. The Deputy Commissioner Of State Tax

WP(C)/16287/2021HC Kerala12 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Thottiyil Abdurahiman vs. The Commissioner Of State GST

WP(C)/16431/2021HC Kerala12 Aug 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

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