P.K. Sulpheeker Infrastructure Limited Liability Partnership (LLP) vs. State Of Kerala
Held
The High Court directed the 3rd respondent to consider the petitioner's representation (Ext. P9) and pass appropriate orders in accordance with law within three weeks. The Court also directed the 3rd respondent to consider the applicability of the Kerala Public Works Department Manual Revised Edition 2012 while doing so, without delving into the merits of the case.
Facts
The petitioner, an LLP, sought directions to the respondents to allow it to complete infrastructure works and effect payments for works already carried out, following the death of one of its designated partners. The petitioner had submitted a representation (Ext. P9) and other applications for payment and extension of time.
Key Issues
The key legal issue was whether the petitioner was entitled to a direction for the respondents to consider its representation for continuing works, receiving payments, and granting extensions after a designated partner's demise.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943 WP(C) NO. 19931 OF 2021 PETITIONER/S: P.K. SULPHEEKER INFRASTRUCTURE LIMITED LIABILITY PARTNERSHIP (LLP) LLP ID. NO.AAV-3715, BUILDING NO.3/447-E, GROUND FLOOR, PADMINI APARTMENTS, BEHIND NADKAVU POST OFFICE, NADAKAVU, KOZHIKODE - 675 011, REP. BY ITS DESIGNATED PARTNER, SUNAISE P. K. PEZHUNGADAN KOLLATHIKKAL HOUSE, KEEZHUPARAMBU P. O., AREACODE, MALAPPURAM - 673
BY ADVS. K.BABU THOMAS MARYKUTTY BABU RESPONDENT/S: 1 STATE OF KERALA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, PUBLIC WORKS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 2 THE KERALA INFRASTRUCTURE INVESTMENT FUND BOARD (KIIFB) 2ND FLOOR, FELICITY SQUARE, M. G. ROAD, STATUE, THIRUVANANTHAPURAM - 695 001, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER AND MEMBER SECRETARY, 2ND FLOOR, FELICITY SQUARE, M. G. ROAD, STATUE, THIRUVANANTHAPURAM - 695 001. 3 THE PROJECT DIRECTOR PROJECT MANAGEMENT UNIT, KERALA ROAD FUND BOARD, GROUND FLOOR, BSNL OFFICE BUILDING AT CGM (O), DHOOR SANCHAR BHAVAN, PMG JUNCTION, THIRUVANANTHAPURAM - 695 033. OTHER PRESEN
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