Tci Hi Ways PVT. LTD vs. The Assistant State Tax Officer
Original PDF →WP(C)/19734/2021HC KeralaGSTCNR KLHC01051361202123 September 2021Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS2 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 23RD DAY OF SEPTEMBER 2021 / 1ST ASWINA, 1943
WP(C) NO. 19734 OF 2021
PETITIONER:
TCI HI WAYS PVT. LTD
BTR BHAVAN, NORTH KALAMASSERY,
KOCHI-683 104, REPRESENTED BY ITS MANAGER, RAJESH KUMAR.
BY ADV HARISANKAR V. MENON
RESPONDENTS:
1
THE ASSISTANT STATE TAX OFFICER
SURVEILLANCE SQUAD NO.II,
STATE GOODS AND SERVICES TAX DEPARTMENT,
THIRUVANANTHAPURAM-695 002.
2
ASST. COMMISSIONER OF STATE TAX (INTELLIGENCE)
MOBILE SQUAD NO.VII, SGST DEPARTMENT, KARAMANA,
THIRUVANANTHAPURAM-695 002.
3
JOINT COMMISSIONER (APPEALS)
SGST DEPARTMENT, KARAMANA,
THIRUVANANTHAPURAM-695 002.
4
HDFC BANK LTD.
TRADE FINANCE DEPARTMENT,
WBO, IST FLOOR, S.L.PLAZA,
PALARIVATTOM, ERNAKULAM, KOCHI-682 025,
REPRESENTED BY ITS SENIOR MANAGER.
SC. BINNY JOSEPH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 19734 OF 2021
2
BECHU KURIAN THOMAS, J
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W.P.(C) No.19734 of 2021
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Dated this the 23rd day of September, 2021
JUDGMENT The learned counsel for the petitioner submits that the writ petition has become infructuous, since the Bank Guarantee has already been en-cashed.
2.
Recording the said submission. The writ petition is dismissed as infructuous. BECHU KURIAN THOMAS, JUDGE AMV/23/09//2021
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.