Kerala High Court GST Judgments — 2021

P.R.Raveendran Pillai vs. The State Tax Officer

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

P.T.Davis vs. The Assistant Commissioner (Assmt)-I

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Mas Make Polymers vs. The Commercial Tax Officer

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

P.T.Davis vs. The Deputy Commissioner ( Assmnt )

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

G.Pushpalatha vs. The Assistant Commissioner Of State Tax

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

V.Selma vs. The State Tax Officer

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shyam Raj P vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Kamala Bakery vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K.S. Pareed vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Aryacon Contractors And Engineers vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

V.Selma vs. The State Tax Officer-1

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Thomas Rubber (INDIA) Private Limited vs. The Assistant State Tax Officer(Intelligence)

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Jemseer Muhammed Rasheed vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE K.HARIPAL

P.T.Jose vs. The Deputy Commissioner [Assessment]

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Benire Infrastructure vs. Assistant Commissioner

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

F R Trade Links vs. The State Tax Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

New Mahe Ceramics vs. The Ministry Of Ports

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Coffee Day Global LTD vs. The State Tax Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

The Additional Director General, Directorate Of Goods And Service Tax Intelligence vs. Kerala Communicators Cable LTD

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sudhish P.P vs. State Tax Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Shri.T.K.George Kutty vs. The State Of Kerala

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M/S.Symphony Hospitality Management Private Limited vs. The State Tax Officer ( Lt )

Mohammed Fazil K.A vs. Station House Officer

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Ecotech Environmental And Petromarine Engineering (P) LTD vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Hamza Madala vs. The State Of Kerala

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Royal Exports Enterprises vs. Union Of INDIA

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Am Distributors vs. The Manager, South Indian Bank LTD

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

P.A.Jose vs. Mr. T.N. Rajeevan Nair

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

P.P.Alphonsa vs. T.N.Rajeevan Nair

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Gireesh Muraleedharan vs. The District Police Officer

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Dominic.A vs. Kerala Water Authority

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Roji Augustin vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE K.HARIPAL

Anto Augustin vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE K.HARIPAL

Navin Construction Corporation vs. Kerala Water Authority

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Assistant State Tax Officer (Intelligence) vs. Vst And Sons (P) Limited

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

P.P.Illyas vs. District Police Chief

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Raju George vs. The Distrit Labour Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Variethu Villas And Apartments vs. State Tax Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Cidar Facades Private LTD vs. Assistant State Tax Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Hamsa vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Farooque Constructions vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Kishore Transport Service PVT.LTD vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Ayyoob vs. Syam Raj Prasad

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Carborandum Universal LTD vs. The Commissioner

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Oceanus Dwellings PVT. LTD vs. The State Tax Officer -1 (Wc)

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Thoppil Cocos vs. Union Of INDIA

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdu Haji vs. Sub Inspector Of Police

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Kamala Bakery vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Liscom Solutions And Services Private Lltd vs. Union Of INDIA

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

K.Anilkumar vs. The Asst. Commissioner Of State Tax

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

K.Anilkumar vs. The Assistant Commissioner Of State Tax

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

K.Anilkumar vs. The Asst. Commissioner Of State Tax

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Sri Poornachandra & Co vs. The Commercial Tax Officer(Presently State Tax Officer)

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Hotel Roma Central vs. The Asst. Commissioner Of State Tax

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Escon Elevators PVT. LTD vs. The State Tax Officer (Wc)

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

M/S.Dwaraka Enterprises vs. The Registering Authority

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Emerson Network Power ( INDIA) P LTD vs. The Assistant Commissioner

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

George Kuruvila vs. State Of Kerala

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Seashell Gypsum Tradinc Co. Perambra vs. The State Tax Officer

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Max Pack Tapes And Products PVT. LTD vs. The General Manager, District Industries Centre

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Fil Industries Private Limited vs. Commissioner Of State Goods And Services Tax Department

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

M/S.Tabernacle Home Stay vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Tabernacle Home Stay vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S. Tanbernacle Home Stay vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Classified Hotels And Resorts Association Of Kerala vs. The State Of Kerala

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Tabernacle Home Stay vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Vinod Mathew Wilson vs. Union Of INDIA

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Fathima vs. The Asst. Commissioner-I

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

P.R.Gangadharan vs. Branch Manager

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.Raghunathan vs. Deputy Commissioner

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kerala Pradesh Gandhi Darshanvedhi vs. Union Of INDIA

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Radhakrishnan Mullath vs. Union Of INDIA

Bench: HONOURABLE MR. JUSTICE A.M.BADAR

Euro Business System vs. State Of Kerala

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

M/S. Euro Business System vs. State Of Kerala

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Athika vs. Kerala State Road Transport Corporation

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

St. Joseph Tea Company LTD vs. The State Tax Officer

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Paramount Enviro Energies vs. The State Tax Officer

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Euro Business System vs. State Of Kerala

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

L.G. Electronics INDIA PVT. LTD vs. The Deputy Commissioner, Department Of State GST

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Plant Lipids (P) LTD vs. Commissioner (Appeals)

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Jacob Steel And Aluminium Industries vs. The General Manager

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

P.Anantharajan vs. Official Liquidator

Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

The Travancore Devaswom Board vs. The Deputy Director, Local Fund Audit

Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

The Gateway Hotel vs. The State Tax Officer (Luxury Tax)

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Najeeb Mannel vs. The General Manager

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. M J Gold vs. Assistant Commissioner (Int.)

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

K.R. Ushasree vs. The Commercial Tax Officer

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mrf Limited vs. State Of Kerala

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Ayyoob vs. Union Of INDIA

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Mrf Limited vs. State Of Kerala

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Mrf Limited vs. State Of Kerala

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Eveready Industries INDIA LTD vs. The Assistant Commissioner

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Kunnel Engineers And Contractors PVT . LTD vs. The Deputy Commissioner (Works Contract)

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Impelpro Scm Solutions PVT. LTD vs. State Tax Officer

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kerala Roadways (P) LTD vs. Commissioner

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Evm Motors vs. The Deputy Commissioner

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Pradeep Kumar P vs. State Of Kerala

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Amv Infrastructure And Properties PVT. LTD vs. The State Tax Officer (Works Contract)

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Abdul Shaji vs. The Commissioner Of Central Tax And Central Excise

Bench: HONOURABLE MR. JUSTICE ASHOK MENON

Sunitha Sales And Services (P) LTD vs. The Deputy Commissioner (Assmnt)

Bench: HONOURABLE MR. JUSTICE T.R.RAVI