Hamsa vs. State Of Kerala
Original PDF →No AI summary yet for this judgment.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.M.BADAR FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943 WP(C) NO. 7354 OF 2021 PETITIONER/S: HAMSA, AGED 63 YEARS S/O MOHAMMED, MADALA HOUSE, MUTHUKURUSSI, ELAD P.O, LAMKULAM VILLAGE, PERINTHALMANNA TALUK, MALAPPURAM DISTRICT, PIN-679340. REPRESENTED BY THE POWER OF ATTORNEY HOLDER-FAWAS AHAMED, AGED 27, S/O HANEEFA, VARIKKODAN HOUSE, VALIYANGADI, PERINTHALMANNA POST, PERINTHALMANNA VILLAGE, PERINTHALMANNA TALUK, MALAPPURAM DISTRICT, PIN-679340. BY ADVS. VINOD RAVINDRANATH SMT.MEENA.A. SRI.K.C.KIRAN SMT.M.R.MINI SRI.M.DEVESH SRI.ASHWIN SATHYANATH RESPONDENT/S: 1 STATE OF KERALA REPRESENTED BY SECRETARY, DEPARTMENT OF REVENUE, THIRUVANANTHAPURAM, PIN-695001. 2 DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, MALAPPURAM-676505. 3 DEPUTY TAHSILDAR, TALUK OFFICE, PERINTHALMANNA, MALAPPURAM, PIN-676504. WP(C) NO. 7354 OF 2021 -2- 4 COMMERCIAL TAX OFFICER, COMMERCIAL TAX OFFICE, 4TH CIRCLE, STATE GOODS AND SERVICES TAX DEPARTMENT, THRISSUR DISTRICT, KERALA, PIN-680004. 5 U. ABDULLA, AGED 59 YEARS S/O U.ALIKUTTY, URATHODYIL HOUSE, THRITHALA P.O, PALAKKAD DISTRICT, PIN-679534. 6 U.ABDUL NAZAR, AGED 50 YEARS S/O U. ALIKUTTY, URATHODYIL HOUSE, THRITHALA P.O, PALAKKAD DISTRICT, PIN-679534. 7 U.FAISAL BABU, AGED 31 YEARS S/O U. ALIKUTTY, URATHODYIL HOUSE, THRITHALA P.O, PALAKKAD DISTRICT, PIN-679534. 8 U.FARIS AGED 31 YEARS S/O U.ABDULLA, URATHODYIL HOUSE, THRITHALA P.O, PALAKKAD DISTRICT, PIN-679534. 9 K.A. NOUSHAD, AGED 46 YEARS S/O K.B.ALI MOHAMMED, KALLIPARAMBIL HOUSE, THALIKULAM P.O, THRISSUR PIN-680569. WP(C) NO. 7354 OF 2021 -3- 10 MOHAMED ALI, AGED 61 YEARS S/O ABOO, PONNATH HOUSE, VYLATHUR P.O, THRISSUR, PIN-679563. 11 HANEEF T. AGED 48 YEARS S/O PAREETH, AMMUS VILLA, MELADI P.O., KOZHIKODE, PIN-673522. 12 K.M. HUSSAIN, AGED 54 YEARS S/O K.M. MOIDU, KUNNAMBATH HOUSE, AKALAD P.O, CHAVAKKAD, THRISSUR DISTRICT, PIN- 680518. OTHER PRESENT: SRI.RON BASTIAN, GP THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 16.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7354 OF 2021 -4- A.M.BADAR, J. - - - - - - - - - - - - - - -- - - -- - - - - - - - - - -- - - - - - - - - WP(C) NO. 7354 OF 2021 - - - - - - - - - - - - - - - - -- - - - - - - - - - - - - - - - - - - - - - Dated this the 16th day of July, 2021 JUDGMENT The learned counsel for the petitioner, on instructions, seeks permission to withdrawn this petition. Accordingly, this Writ Petition stands dismissed as withdrawn. A.M.BADAR, JUDGE. dl/
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.