Aryacon Contractors And Engineers vs. State Of Kerala
Original PDF →WP(C)/16197/2021HC KeralaGSTCNR KLHC01043102202111 August 2021Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN5 pages
Before: Smt.Thushara
NO.32151040255/2016-17 DATED 3.5.2021 ISSUED BY THE 2ND RESPONDENT. RESPONDENT'S/S EXHIBITS : NIL.
//// P.A. TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.