Liscom Solutions And Services Private Lltd. vs. Union Of INDIA

WP(C)/13852/2021HC KeralaGSTCNR KLHC01036349202113 July 2021Bench: HONOURABLE MR. JUSTICE T.R.RAVI4 pages
For Respondent: SRI. SUVIN R. MENON / RESPONDENT
AI SummaryAllowed

Held

The Court, based on the petitioners' limited prayer, directed the respondent authorities (Ministry of Telecommunications, TRAI, and Department of Telecommunications) to consider and pass orders on the petitioners' representation (Ext.P6) within a period of three months from the date of receiving the judgment copy.

Facts

The petitioners, providers of M2M connections, sought a High Court directive against the Ministry of Telecommunications and TRAI to procure M2M connections without mandating white-listing of both phone numbers and IP addresses. They also requested consideration of their representation (Ext.P6) regarding making white-listing optional and allowing them to decide the number of white-listed items.

Key Issues

The key legal issue was whether the respondents should be directed to procure M2M connections without insisting on white-listing of phone numbers and IP addresses, or at least consider the petitioners' representation on this matter and related security aspects.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE T.R.RAVI TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943 WP(C) NO. 13852 OF 2021 PETITIONERS: 1 LISCOM SOLUTIONS AND SERVICES PRIVATE LIMITED, ANJIKKATH ARCADE, SEAPORT-AIRPORT ROAD, VADAKKODE P.O., KALAMASSERY, ERNAKULAM-682021. 2 CRAYSOL TECHNOLOGIES INDIA PRIVATE LIMITED, 23/602 BEW, 18/49B OLD, CRAYSOL BUILDING, UNIVESITY ROAD, KALAMASSERY, ERNAKULAM, KERALA-682022 REPRESENTED BY ITS MANAGING DIRECTOR, NOBY E.A., AGED 43, S/O. E ABI, ERALIL HOUSE, ALUVA, ERNAKULAM. BY ADV PRAVEEN K. JOY RESPONDENTS: 1 UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF TELECOMMUNICATIONS, SANCHAR BHAWAN 20, ASHOKA ROAD, NEW DELHI-110001 2 THE SECRETARY, MINISTRY OF TELECOMMUNICATIONS, SANCHAR BHAWAN 20, ASHOKA ROAD, NEW DELHI-110001 3 TELECOM REGULATORY AUTHORITY OF INDIA, REP BY ITS NEHRU MARG, OLD MINTO ROAD, NEW DELHI-110002. 4 DEPARTMENT OF TELECOMMUNICATIONS, ACCESS SERVICES WING, 12TH FLOOR, SANCHAR BHAWAN 20, ASHOKA ROAD, NEW DELHI-110001 OTHER PRESENT: SRI. SUVIN R. MENON / RESPONDENT. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLO

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