Benire Infrastructure vs. Assistant Commissioner
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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.M.BADAR FRIDAY, THE 6TH DAY OF AUGUST 2021 / 15TH SRAVANA, 1943 WP(C) NO. 32876 OF 2019 PETITIONER: BENIRE INFRASTRUCTURE SIVADAS TOWER, 41/1051-A5, CHITTOOR ROAD, ERNAKULAM NORTH, KOCHI-682 018. (REPRESENTED BY SRI. SUNIL C. CHERIAN, MANAGING PARTNER). BY ADVS. K.N.SREEKUMARAN N.SANTHOSHKUMAR SRI.P.J.ANILKUMAR (A-1768) RESPONDENTS: 1 ASSISTANT COMMISSIONER WORKS CONTRACT, STATE GOODS AND SERVICES TAX DEPARTMENT, CLAS TOWERS, OLD RAILWAY STATION ROAD, ERNAKULAM, KOCHI-682 018. 2 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, TAXES DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001. 3 ASSISTANT COMMISSIONER OF STATE TAX STATE GOODS AND SERVICES TAX DEPARTMENT, KAKKANAD, KOCHI-682 030. 4 THE BRANCH MANAGER STATE BANK OF INDIA, ERNAKULAM SOUTH, KOCHI-682016. BY SMT.M.M. JASMINE, SPL.GOVT. PLEADER (TAX) SRI.M.JITHESH MENON, SC. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 06.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No.32876 of 2019 2 J U D G M E N T Learned counsel for the petitioner points out not press memo and submits that the petitioner does not want to press the instant writ petition. This writ petition is accordingly dismissed as withdrawn. A.M.BADAR JUDGE smp
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