Vinod Mathew Wilson v. Union Of INDIA
- Court
- Kerala High Court
- Case number
- WP(C)/28124/2021
- Date of judgment
- 8 Dec 2021
- Bench
- HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY
- Petitioner
- VINOD MATHEW WILSON
- Respondent
- UNION OF INDIA
- CNR
- KLHC010687222021
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