BharatTaxGST

Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 8 of 9.

K.T. Xavier vs. State Of Kerala

WP(C)/41459/2018HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

K.P.Shaji vs. State Of Kerala

WP(C)/2213/2018HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

S.Prasad vs. District Magistrate, Kollam

WP(C)/11868/2018HC Kerala14 Feb 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Laisy Santhosh vs. The Excise Commissioner

WP(C)/29704/2015HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Theekkoy Town Residents Association vs. State Of Kerala

WP(C)/20809/2019HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Sebastian Thomas vs. State Of Kerala

WP(C)/627/2020HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Focus Mall vs. The Union Of INDIA

WP(C)/4133/2019HC Kerala13 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Hillwood Impex Private Limited vs. The Transport Commissioner

WP(C)/32404/2019HC Kerala13 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Pulickal Industries vs. The State Tax Officer

WP(C)/1709/2020HC Kerala13 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Fathima Abdulkhadar vs. Regional Transport Officer

WP(C)/1190/2020HC Kerala13 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Roy vs. Authorised Officer, Irinjalakuda Town Co-Operative Bank LTD.No.55

WP(C)/1337/2020HC Kerala13 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Daga Enterprises vs. The Assistant Commissioner (Assessment)

WP(C)/3576/2020HC Kerala12 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

V. Selma vs. The State Tax Officer

WP(C)/2914/2020HC Kerala12 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Thomas P. Mathew vs. State Tax Officer

OP (TAX)/1/2020HC Kerala12 Feb 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Akay Flavours And Aromatics PVT LTD vs. Asst.Commissioner

WP(C)/35419/2019HC Kerala12 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Darwin Cruz vs. The State Commissioner Of State Goods And Service Tax Department

WP(C)/3716/2020HC Kerala11 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Kalyan vs. State Tax Officer

WP(C)/3475/2020HC Kerala11 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Berger Paints INDIA LTD vs. State Tax Officer

WP(C)/3772/2020HC Kerala11 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Berger Paints INDIA LTD vs. State Tax Officer

WP(C)/3767/2020HC Kerala11 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Reshma.K vs. State Tax Officer

WP(C)/20890/2019HC Kerala11 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kog-Ktv Food Products (INDIA) PVT. LTD vs. The Assistant Commissioner (Assessment)

WP(C)/3522/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Drawin Cruz vs. The State Commissioner Of State Goods And Service Tax Department

WP(C)/3624/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Melonwood Homes Private Limited vs. State Of Kerala

WP(C)/2134/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Vasanth Varghese vs. State Tax Officer

WP(C)/3593/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Vigi Sebastian vs. State Tax Officer

WP(C)/3551/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kishore Panthalangal Parambil Radhakrishnan vs. The State Tax Officer

WP(C)/3529/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Larsen And Toubro Limited vs. The Commissioner

WP(C)/2323/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Xavier Mani vs. The State Tax Officer (Ib)

WP(C)/3535/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S Jewel Homes Private Limited vs. The Intelligence Officer/State Tax Officer

WP(C)/3521/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

R.Rajesh Kumar vs. The Asst. Commissioner Of State Tax

WP(C)/3537/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.M.Shafi vs. State Of Kerala

WP(C)/3556/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Georgekutty N.P vs. The Intelligence Officer (Ib)

WP(C)/3542/2020HC Kerala10 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S Reacon Engineers vs. The State Tax Officer

WP(C)/3434/2020HC Kerala07 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

C.B.Dasan vs. Ujwalsingh Basath Singh Sisodiya

Crl.MC/5135/2019HC Kerala07 Feb 2020

Bench: HONOURABLE MR. JUSTICE ASHOK MENON

Bobby O.S vs. State Of Kerala

WP(C)/3410/2020HC Kerala07 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sigma Pollution Control Equipments (INDIA) PVT. LTD vs. The State Tax Officer -1

WP(C)/1744/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Mohammed Shafi vs. State Tax Officer

WP(C)/3057/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Mohammed Shafi vs. State Tax Officer

WP(C)/3045/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Sree Visakh vs. The State Of Kerala

WP(C)/3143/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Udayakumar D vs. The State Commissioner Of State Goods And Service Tax Department

WP(C)/3050/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Anwar K.K vs. Commercial Tax Officer

WP(C)/3000/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Pinnacle Motor Works(P)LTD vs. The State Tax Officer-1

WP(C)/3059/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S. Pinnacle Motor Works Private Limited vs. The State Tax Officer-1

WP(C)/2985/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

R. Kavitha vs. The Asst. State Tax Officer

WP(C)/3020/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

C.P.Muhammed Ansari vs. The Assistant State Tax Officer

WP(C)/2999/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S. Pinnacle Motor Works (P) LTD vs. The State Tax Officer-1

WP(C)/2987/2020HC Kerala05 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Oceanus Dwellings PVT. LTD vs. The State Tax Officer

WP(C)/33901/2019HC Kerala04 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Omega Rubber Products vs. The Commercial Tax Officer

WP(C)/1392/2020HC Kerala04 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

The Industrial And Laboratory Equipment Co vs. The Assistant State Tax Officer

WP(C)/1700/2020HC Kerala04 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S Krishnan Nair Time And Jewels PVT LTD vs. Deputy Commissioner -Cum Nodal Officer

WP(C)/35404/2019HC Kerala04 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Bon Cargos Private Limited vs. Union Of INDIA

WP(C)/1918/2020HC Kerala04 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Kannan.M vs. The State Tax Officer (Works Contract)

WP(C)/2849/2020HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Aluco Panel Industries vs. The State Of Kerala

WP(C)/2833/2020HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S.Phoenix Rubbers vs. The Commercial Tax Officer

WP(C)/35159/2019HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Biju.K.A vs. The Deputy Commissioner (Appeal)

WP(C)/2886/2020HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sutherland Mortgage Services Inc vs. The Principal Commissioner

WP(C)/32634/2019HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

K.Subramani vs. State Of Kerala

WP(C)/29576/2019HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Bijo Jose vs. State Environment Impact Assessment Authority (Seiaa)

WP(C)/2650/2018HC Kerala03 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

V.R.Santhosh vs. The Assistant Commissioner (Works Contract)

WP(C)/2821/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S Flexilis Private Limited vs. The State Tax Officer

WP(C)/15402/2019HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

C P Rasheed vs. State Of Kerala

RP/1065/2019HC Kerala31 Jan 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Natural Wood And Veneers PVT. LTD vs. Union Of INDIA

WP(C)/1820/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Fazil.M vs. The State Tax Officer

WP(C)/2701/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M. R. Traders vs. Assistant State Tax Officer (Int) State GST Department

WP(C)/2713/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Umiya Enterprise vs. Assistant State Tax Officer

WP(C)/1141/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S St.George Motors vs. The Asst. Commissioner

WP(C)/2732/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

P.M.Saleem vs. State Tax Officer (Works Contract)

WP(C)/1715/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Fazil.M vs. The State Tax Officer

WP(C)/2473/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

St.George Motors vs. The Assistant Commissioner

WP(C)/2753/2020HC Kerala31 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Damro Exports Private Limited vs. Assistant Commissioner

WP(C)/2562/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Arsha Suvidha Ashok vs. State Of Kerala

WP(C)/2399/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Udayakumar.D vs. The State Commissioner Of State Goods And Service Tax Department

WP(C)/2584/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Basil N. Paul vs. State Tax Officer

WP(C)/2559/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S.Aluco Panel Industries vs. The State Of Kerala

WP(C)/2571/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Aluco Panel Industries vs. The State Of Kerala

WP(C)/2618/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Ahnas Mohammed vs. The Asst. State Tax Officer

WP(C)/1525/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Zero Discharge Technologies (P) LTD vs. The State Tax Officer

WP(C)/485/2020HC Kerala30 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

V.K.G.Group Holiday Hotel vs. The State Tax Officer (Intelligence)

WP(C)/1493/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

S.Ajithkumar vs. The Asst. Commissioner Of State Tax

WP(C)/32692/2019HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sauda Beevi Shoukathali vs. The State Tax Officer

WP(C)/103/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

The Lakshadweep Development Corporation LTD vs. The State Tax Officer

WP(C)/624/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M.P.Parameswaran vs. State Tax Officer

WP(C)/1739/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Kalyan Jewellers INDIA LTD vs. The Asst. Commissioner (Assessment)

WP(C)/2519/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Indo French Shell Fish Company PVT. LTD vs. The Assistant Commissioner

WP(C)/2451/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Shajahan A.M vs. The Assistant State Tax Officer

WP(C)/807/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Shajahan A.M vs. The Assistant State Tax Officer

WP(C)/1289/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S.Rajagopal & Co vs. The Union Of INDIA

WP(C)/5003/2015HC Kerala29 Jan 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Rajgopal And Company vs. The Union Of INDIA

WP(C)/4599/2019HC Kerala29 Jan 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. Oceanus Dwellings PVT. LTD vs. The State Tax Officer

WA/102/2020HC Kerala29 Jan 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

V. Selma vs. The State Tax Officer-Ii

WP(C)/2258/2020HC Kerala28 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S Kalliyath Developers PVT.LTD vs. The Assistant State Tax Officer

WP(C)/2096/2020HC Kerala28 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

George Thomas vs. The Intelligence Officer (Ib)

WP(C)/2356/2020HC Kerala28 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S. Cadamom Plantation Associations vs. The Assistant Commissioner Of State Tax

WP(C)/2313/2020HC Kerala28 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

K.J.Mathew vs. State Of Kerala

WP(C)/1764/2020HC Kerala28 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Thomas P George vs. State Of Kerala

OT.Rev/16/2020HC Kerala27 Jan 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Chakkanattu Agencies vs. The State Tax Officer

WP(C)/2111/2020HC Kerala27 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Amara Raja Batteries Limited vs. The Assistant Commissioner Of State Tax

WP(C)/2162/2020HC Kerala27 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Electro Plaza Agencies vs. The Commercial Tax Officer

WP(C)/2145/2020HC Kerala27 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Pact Machines PVT.LTD vs. The State Tax Officer

WP(C)/32199/2019HC Kerala27 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Uralungal Labour Contract Co-Op Society LTD vs. Union Of INDIA

WA/2552/2019HC Kerala27 Jan 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

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