BharatTaxGST

Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 6 of 9.

Consolidated Construction Consortium LTD vs. The State Tax Officer

WP(C)/12751/2020HC Kerala26 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.Mohan Antony vs. The Assistant Labour Officer

WP(C)/12740/2020HC Kerala26 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Suresh Kumar P.P vs. The Deputy Director

WP(C)/12710/2020HC Kerala26 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Chirakekkaran Glass House (P) LTD vs. The State Tax Officer

WP(C)/12763/2020HC Kerala26 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

State Of Kerala vs. P.V.S. Hospital (P) LTD

OT.Rev/85/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

K-Link Healthcare(INDIA)PVT. LTD vs. State Of Kerala

OT.Rev/45/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. M/S.K-Link Kealthcare (INDIA) Private LTD

OT.Rev/46/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

K-Link Healthcare(INDIA) PVT. LTD vs. State Of Kerala

OT.Rev/62/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

K-Link Healthcare(INDIA)PVT.LTD vs. State Of Kerala

OT.Rev/63/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. M/S.K-Link Kealthcare (INDIA) Private LTD

OT.Rev/48/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. K.Link Healthcare (INDIA) Private LTD

OT.Rev/31/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Modern Food Enterprises Private Limited vs. Union Of INDIA

WP(C)/12615/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

State Of Kerala vs. K-Link Healthcare(INDIA)Private LTD

OT.Rev/53/2020HC Kerala25 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Mcnally Bharat Engineering Company LTD vs. State Of Kerala

WP(C)/12226/2020HC Kerala24 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

State Of Kerala vs. P.V.S.Hospital (P) LTD

OT.Rev/76/2020HC Kerala24 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. P.V.S. Hospital (P) LTD

OT.Rev/75/2020HC Kerala24 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Ktm Traders vs. Union Of INDIA

WP(C)/12456/2020HC Kerala24 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

State Of Kerala vs. P.V.S. Hospital (P) LTD

OT.Rev/60/2020HC Kerala24 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Babu P.M vs. The Branch Manager

WP(C)/7592/2020HC Kerala23 Jun 2020

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Abdul Saleem.A.I vs. State Tax Officer

WP(C)/12288/2020HC Kerala23 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

The Secretary, A.K.G. Memorial Labour Contract Society vs. Sri.C.Padmarajan

Con.Case(C)/761/2020HC Kerala22 Jun 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Accelerated Freeze Drying Co.LTD vs. Union Of INDIA

WA/2476/2019HC Kerala19 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Bijeesh P.V vs. The Superintendent Of Central Tax And Central Excise

WP(C)/12129/2020HC Kerala19 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Union Of INDIA vs. G Nxt Power Corp

WA/2313/2019HC Kerala19 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Union Of INDIA vs. Nilamel Exports

WA/76/2020HC Kerala19 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

The Chief Commissioner Of Customs vs. Precot Meridian Limited

WA/428/2020HC Kerala19 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Union Of INDIA vs. Souther Carbon And Chemicals

WA/2314/2019HC Kerala19 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

The State Of Kerala vs. Supreme Cashew Industries

OT.Rev/44/2020HC Kerala18 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. Smt. Annamma Peter

OT.Rev/169/2017HC Kerala18 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

M/S.Vijaya Distributors vs. The State Tax Officer, State Goods And Services Tax Dept

WP(C)/12258/2019HC Kerala18 Jun 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

M/S Magnamind Ventures (P) LTD vs. The State Of Kerala

WA/658/2020HC Kerala18 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Jithesh K. P vs. Assistant State Tax Officer

WP(C)/11536/2020HC Kerala12 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Billy Graham vs. District Labour Officer

WP(C)/11619/2020HC Kerala12 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.E.V.Mathai/Sons vs. State Of Kerala

ST.Rev./21/2019HC Kerala11 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Ibrahim K.K vs. Assistant State Tax Officer

WP(C)/6067/2018HC Kerala10 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

M.S.M.Musthafa vs. State Of Kerala

WA/688/2020HC Kerala10 Jun 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Assistant State Tax Officer vs. Ibrahim K.K

WA/509/2018HC Kerala10 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Naveen Mathew Philip vs. State Of Kerala

WP(C)/10376/2020HC Kerala09 Jun 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Moideenkutty K. P vs. State Of Kerala

WP(C)/11271/2020HC Kerala09 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Leela Electric Power Services vs. The State Tax Officer (Works Contract)

WP(C)/11291/2020HC Kerala09 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kalyan Jewellers vs. The Assistant Commissioner Of State Tax (Assessment)

WP(C)/11153/2020HC Kerala09 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Maratt Plantations PVT. LTD vs. State Of Kerala

OT.Rev/101/2016HC Kerala08 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

K.G.Jaymon vs. The District Geologist

WP(C)/11078/2020HC Kerala08 Jun 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Pazhayidom Food Ventures (P) LTD vs. Superintendent Commercial Taxes

WP(C)/5665/2020HC Kerala08 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Ruksana.P.M vs. Government Of INDIA

WP(Crl.)/347/2019HC Kerala05 Jun 2020

Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR. JUSTICE K.HARIPAL

Kgm Gold vs. The State Tax Officer

WP(C)/8767/2020HC Kerala04 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Goods And Services Tax Network vs. Leo Distributors

WA/511/2020HC Kerala04 Jun 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Mariya Constructions vs. Kerala Water Authority

WP(C)/10149/2020HC Kerala04 Jun 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Samko Techno Solutions PVT. LTD vs. The State Tax Officer

WP(C)/10926/2020HC Kerala03 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Ison George vs. State Of Kerala

WP(C)/3603/2020HC Kerala02 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Cochin Fire Tech vs. The Assistant Commissioner

WP(C)/10725/2020HC Kerala01 Jun 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Vfive Homes PVT. LTD vs. State Tax Officer (Int.)

WP(C)/10632/2020HC Kerala29 May 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Cochin Air Cargo Clearing House vs. Commissioner Of Customs (Preventive)

WP(C)/10589/2020HC Kerala29 May 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Mariya Constructions vs. Kerala Water Authority

WP(C)/10485/2020HC Kerala28 May 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Thalappil Madhavanunni vs. Deputy Tahsildar

WP(C)/3713/2019HC Kerala27 May 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Thalappil Madhavanunni vs. Deputy Tahsildar

WP(C)/6379/2019HC Kerala27 May 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Prodair Air Products INDIA PVT.LTD vs. The Assistant Commissioner

WP(C)/10279/2020HC Kerala26 May 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Biju Anirudhan vs. The Asst. Commissioner (Assmt.)

WP(C)/10255/2020HC Kerala25 May 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Biju Anirudhan vs. The Asst. Commissioner (Assmt.)

WP(C)/10074/2020HC Kerala21 May 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Gayathri Motors vs. State Of Kerala

OT.Rev/83/2015HC Kerala19 May 2020

Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE MR. JUSTICE GOPINATH P.

Muhammed B.K vs. The State Of Kerala

Bail Appl./8599/2019HC Kerala08 May 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Muhammed B.K vs. The State Of Kerala

Bail Appl./9010/2019HC Kerala08 May 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Muhammed B.K vs. The State Of Kerala

Bail Appl./9014/2019HC Kerala08 May 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Muhammed B.K vs. The State Of Kerala

Bail Appl./9008/2019HC Kerala08 May 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Lulu Flight Kitchen (P) LTD vs. The State Tax Officer

WP(C)/9173/2020HC Kerala23 Mar 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Royal Blue Hotels PVT.LTD vs. The State Tax Officer (Luxury Tax)

WP(C)/9230/2020HC Kerala23 Mar 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

The Asiatic Trading Company vs. The Assistant Commissioner (Assessment)

WP(C)/9210/2020HC Kerala23 Mar 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

K.L.Kunjumon vs. The District Collector

WP(C)/9135/2020HC Kerala23 Mar 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

M/S.Hindustan Coca Cola Private Limited vs. Assistant State Tax Officer

WP(C)/5384/2020HC Kerala19 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Jewel Homes Private Limited vs. The Intelligence Officer/State Tax Officer

WA/556/2020HC Kerala18 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE T.R.RAVI

Kalyan Sarees vs. The Assistant Commissioner

WP(C)/8539/2020HC Kerala18 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Hansar M.K vs. Kerala Water Authority

WP(C)/6069/2020HC Kerala18 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Abdul Majeed C.K vs. The District Police Chief

WP(C)/5344/2020HC Kerala18 Mar 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Paulose Abraham vs. Kerala Water Authority

WP(C)/6184/2020HC Kerala18 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Kalyan Sarees vs. The Assistant Commissioner

WP(C)/8613/2020HC Kerala18 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M.Jalaludeen vs. The Commercial Tax Officer-1

WP(C)/8315/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

St.Josephs Hospital vs. State Tax Officer

WP(C)/8271/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

B3 Macbics Limited No.414 vs. The State Tax Officer

WP(C)/8185/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M.Jalaludeen vs. The State Tax Officer-1

WP(C)/8240/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. G.K.Gases And Chemicals vs. Rehabilitation Plantations Limited

WP(C)/6267/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

The Kerala Cardamom Processing And Marketing Company Limited vs. State Of Kerala

WP(C)/8368/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Princecon Builders And Developers vs. The Superintendent Of Central Tax And Central Excise

WP(C)/8265/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Hansar M.K vs. Kerala Water Authority

WP(C)/6015/2020HC Kerala17 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Santhosh Eapen vs. State Of Kerala

WP(C)/8039/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Thomson Rubbers (INDIA) Private Limited vs. The Asst. Commissioner

WP(C)/8018/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Paxal Chemical Industry (P) LTD vs. Asst. State Tax Officer(Intelligence)

WP(C)/7980/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.S.Pareed vs. State Of Kerala

WA/534/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE T.R.RAVI

Cochin Yacht Club vs. The Assistant Commissioner Of Sales Tax

WP(C)/8105/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kishor Panthalangal Parambil Radhakrishnan vs. The State Tax Officer

WP(C)/8021/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.Sasilal vs. Fast Track Assessment Team No.2

WP(C)/6857/2020HC Kerala16 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S Monnaie Interior Designers (P) LTD vs. The State Tax Officer (Wc)

WP(C)/19082/2019HC Kerala13 Mar 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Monnaie Interior Designers PVT. LTD vs. The Commercial Tax Officer (Wc) Palakkad

WP(C)/37572/2016HC Kerala13 Mar 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Lloyd Healthcare PVT. LTD vs. The State Of Kerala

WP(C)/7726/2020HC Kerala13 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Lloyd Healthcare PVT. LTD vs. The State Of Kerala

WP(C)/7793/2020HC Kerala13 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Lloyd Healthcare PVT.LTD vs. The State Of Kerala

WP(C)/7723/2020HC Kerala13 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Edwin Prasad vs. Kerala Water Authority

WP(C)/7791/2020HC Kerala13 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

T.C.Jose vs. The Commercial Tax Officer

WP(C)/33157/2016HC Kerala13 Mar 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Fog Resort And Spa vs. The State Tax Officer (Ib)

WP(C)/7764/2020HC Kerala13 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Amv Infrastructure And Properties PVT. LTD vs. The State Tax Officer (Works Contract)

WP(C)/7562/2020HC Kerala12 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Roofco Builders And Developers vs. The State Tax Officer (I.B)

WP(C)/7557/2020HC Kerala12 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

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