K.L.Kunjumon vs. The District Collector.

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WP(C)/9135/2020HC KeralaGSTCNR KLHC01023276202023 March 2020Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN4 pages

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN MONDAY, THE 23RD DAY OF MARCH 2020 / 3RD CHAITHRA, 1942 WP(C).No.9135 OF 2020 PETITIONER: K.L.KUNJUMON, AGED 53 YEARS KARUKAYIL HOUSE, KOILMUCK, PANDAKERY.P.O, EDATHUA, ALAPPUZHA-689573. BY ADVS. SRI.G.BHAGAVAT SINGH SHRI.SUNDARESAN N.K. RESPONDENTS: 1 THE DISTRICT COLLECTOR. ALAPPUZHA-688001. 2 THE DEPUTY TAHSILDAR(R.R.) KUTTANADU TALUK, ALAPPUZHA-679533. 3 THE VILLAGE OFFICER, EDATHUA VILLAGE, EDATHUA, ALAPPUZHA-689573. 4 THE JOINT REGIONAL TRANSPORT OFFICER, KUTTANADU, SUB REGIONAL TRANSPORT OFFICER, KUTTANAD, ALAPPUZHA-679533. 5 THE COMMISSIONER OF TRANSPORT, KERALA, OFFICE OF THE TRANSPORT COMMISSIONER THIRUVANANTHAPURAM-695014. 6 THE REGISTERING AUTHORITY, PUDUCHERRY, PUDUCHERRY, OFFICE OF THE MOTOR VEHICLE REGISTERING AUTHORITY, PUDUCHERRY-605005. BY GP DR.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.03.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No.9135 OF 2020 2 JUDGMENT K. Vinod Chandran, J. Petitioner seeks permission to withdraw the writ petition with liberty to approach the appropriate authority. Permission granted and the writ petition is dismissed as withdrawn. K. VINOD CHANDRAN, JUDGE. //// P.A. To Judge sp/23/03/2020

WP(C).No.9135 OF 2020 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF THE TAX INVOICE DATED 09.09.2017 EXHIBIT P2 COPY OF THE TEMPORARY REGISTRATION DT.19.9.2017 EXHIBIT P3 COPY OF THE PERMANENT REGISTRATION CERTIFICATE DATED 13.10.2017 OF VEHICLE N0.PY 05 D4300. EXHIBIT P4 COPY OF THE RENTAL AGREEMENT DATED 13.9.2017 BETWEEN THE PETITIONER AND THANDAVARAYAN EXHIBIT P5 COPY OF THE GST REGISTRATION CERTIFICATE EXHIBIT P6 COPY OF THE AADHAR CARD OF THE PETITIONER EXHIBIT P7 COPY OF THE RENTAL AGREEMENT DATED 25.10.2018 BETWEEN MRS.SEERALATHAN AND THE PETITIONER. EXHIBIT P8 COPY OF THE AADHAR CARD OF THE PETITIONER IN THE NEW ADDRESS. EXHIBIT P9 COPY OF THE NOTICE DATED 4.12.2017 OF JOINT ROAD TRANSPORT OFFICER TO THE PETITIONER. EXHIBIT P9(A) ENGLISH TRANSLATION OF EXT.P9 EXHIBIT P10 COPY OF THE REPLY TO THE NOTICE FILED BY THE PETITIONER DATED 9.12.2017 TO THE 4TH RESPONDENT EXHIBIT P11 COPY OF THE DEMAND NOTICE DATED 31.08.2018 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER. EXHIBIT P11(A) ENGLISH TRANSLATION OF EXT.P11. EXHIBIT P12 COPY OF THE CIRCULAR DATED 22.11.2017 ISSUED BY THE 5TH RESPONDENT EXHIBIT P13 COPIES OF THE SERVICE TAX INVOICES OF THE VEHICLE UNDER QUESTION EXHIBIT P14 COPY OF THE JUDGMENT IN W.P(C)NO.1512 OF 2019 DATED 16.7.2019 OF THIS HON'BLE COURT

WP(C).No.9135 OF 2020 4 EXHIBIT P15 COPY OF THE OBJECTION DATED 20.9.2019 FILED BY THE PETITIONER BEFORE 4TH RESPONDENT EXHIBIT P16 COPY OF THE NOTICE DATED 11.10.2019 ISSUE BY THE 4TH RESPONDENT TO THE PETITIONER. EXHIBIT P17 COPY OF THE LETTER DATED 13.11.2019 FILED BY THE PETITIONER TO THE 4TH RESPONDENT. EXHIBIT P18 COPY OF THE ADADHAR CARD OF SHYLENDRA KUMAR EXHIBIT P19 COPY OF THE LOAN PAY-IN-SLIP SHOWING CLOSING OF HIREPURCHASE LOAN OF THE VEHICLE DATED 29.01.2020. EXHIBIT P20 COPY OF THE NOC ISSUED BY THE HDFC BANK DATED 29.01.2020. EXHIBIT P21 COPY OF DELIVERY RECEIPT OF DATED 29.01.2020 OF VEHICLE NO.PY 05 D 4300 OF THE PETITIONER. EXHIBIT P22 COPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT DATED 21.01.2020. EXHIBIT 23 COPY OF THE DEMAND NOTICE DATED 14.2.2020 ISSUED UNDER SECTION 7 OF THE R.R. ACT ISSUED BY THE 2ND RESPONDENT. EXHIBIT 23(A) ENGLISH VERSION OF EXT.P-23.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.