Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 4 of 9.

Xavier K.V vs. State Of Kerala

WP(C)/33329/2018HC Kerala16 Sept 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

The Greater Cochin Development Authority (Gcda) vs. National Trading Company

WA/1219/2020HC Kerala16 Sept 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Kerala State Ex-Servicemen Development And Rehabilitation Corporation vs. State Of Kerala

WP(C)/15749/2019HC Kerala16 Sept 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

V.M.H.Ahamadullah vs. Hdfc Bank Limited

OP(C)/752/2020HC Kerala15 Sept 2020

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Smart Footwear Marketing vs. The Commercial Tax Officer

WP(C)/18911/2020HC Kerala15 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Smart Footwear Marketing vs. The Commercial Tax Officer

WP(C)/19020/2020HC Kerala15 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sneha Regency/Paray Village Country vs. State Of Kerala

WP(C)/18818/2020HC Kerala14 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Pit Stop vs. The Assistant State Tax Officer

WP(C)/18698/2020HC Kerala11 Sept 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

State Of Kerala vs. West Fort Hi-Tech Hospital Limited

OT.Rev/112/2020HC Kerala08 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. West Fort Hospital

OT.Rev/113/2020HC Kerala08 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

State Of Kerala vs. M/S.West Fort Hospital

OT.Rev/111/2020HC Kerala08 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Usman M vs. The Commissioner Of State GST

WP(C)/18098/2020HC Kerala07 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Wild Tree Resorts By The Legend Private LTD vs. State Tax Officer

WP(C)/18132/2020HC Kerala07 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Deepthy Anand vs. State Of Kerala

Bail Appl./5297/2020HC Kerala07 Sept 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Sprout Private Limited vs. State Of Kerala

WP(C)/1357/2020HC Kerala26 Aug 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sanoop Rajan vs. Ettumanoor Municipality

WP(C)/16945/2020HC Kerala26 Aug 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S Arun Agro Metals And Co vs. The State Tax Officer

WP(C)/8716/2020HC Kerala26 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Hi-Lite Projects Private Limited vs. The Joint Commissioner

WP(C)/14135/2020HC Kerala26 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

K.J.Devassia vs. The State Tax Officer (Wc)

WP(C)/17570/2020HC Kerala25 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

A.John vs. The Kalamassery Municipality

WP(C)/16476/2020HC Kerala25 Aug 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Festoon Props And Rentals LLP vs. The State Tax Officer

WP(C)/16279/2020HC Kerala25 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Krishna Lime Shell Dealers And Products vs. The Director Of Fisheries

WP(C)/16501/2020HC Kerala25 Aug 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Moideen Kutty Kp vs. State Of Kerala

WP(C)/17730/2020HC Kerala25 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Abdul Nazar K vs. The Sub Inspector Of Police

WP(C)/11058/2020HC Kerala25 Aug 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Advanced Construction Technologies PVT. LTD vs. The Deputy Commissioner

WP(C)/15812/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Advanced Construction Technologies PVT. LTD vs. The Deputy Commissioner

WP(C)/15744/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Advanced Construction Technologies PVT. LTD vs. The Deputy Commissioner

WP(C)/15793/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

V.C.Constructions vs. The State Tax Officer

WP(C)/17496/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Advanced Construction Technologies PVT. LTD vs. The Deputy Commissioner

WP(C)/15845/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajive Paul C vs. The State Tax Officer

WP(C)/14185/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajiv And Company vs. The Assistant Commissioner

WP(C)/14907/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajive And Company vs. The Assistant Commissioner

WP(C)/14144/2020HC Kerala24 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hrl Enterprises vs. The Chairman And Managing Director

WP(C)/14674/2020HC Kerala24 Aug 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Balukrishna M.B vs. The District Collector

WP(C)/10046/2020HC Kerala21 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Kerala Co-Operative Deposit Guarantee Fund Board vs. Commissioner Of Central GST And Central Excise

C.E.Appeal/2/2020HC Kerala21 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Abco Trades (P) LTD vs. The Assistant State Tax Officer

WP(C)/17377/2020HC Kerala21 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

George Mathew vs. Dr.A.Kowsigan I.A.S

Con.Case(C)/1994/2019HC Kerala21 Aug 2020

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Artech Realtors PVT. LTD vs. The Assistant Commissioner Of State Tax (Wc)

WP(C)/17215/2020HC Kerala20 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.U.Niyas vs. The Assistant Commissioner

WP(C)/13647/2020HC Kerala20 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hrl Enterprises vs. The Chairman And Managing Director

WP(C)/14706/2020HC Kerala20 Aug 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Focuz Constructions Equipments vs. The Asst. State Tax Officer (Intelligence)

WP(C)/17250/2020HC Kerala20 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Elements Homestead Products PVT. LTD vs. Union Of INDIA

WP(C)/15315/2020HC Kerala20 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Jalaludheen Syed Ebrahim vs. The State Of Kerala

WP(C)/17156/2020HC Kerala20 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Beauty Mark Gold Manufactures PVT. LTD vs. State Tax Officer

WP(C)/16206/2020HC Kerala19 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Krishnakumar vs. The Asst.State Tax Officer

WP(C)/16961/2020HC Kerala19 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kalyan Jewellers Kollam And Erode vs. The Asst. Commissioner (Assessment)

WP(C)/16907/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

V.C.Constructions vs. The Commercial Tax Officer (Wc)

WP(C)/14318/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

P.S.Kannan vs. The State Tax Officer

WP(C)/13898/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Jinesh A.M vs. The State Tax Officer

WP(C)/15038/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

T.O.Ittoop And Associates vs. The State Tax Officer (Wc)

WP(C)/13792/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.J. Devassia vs. The State Tax Officer (Wc)

WP(C)/15017/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

C.S.Ajayakumar vs. The State Tax Officer(Wc)

WP(C)/13774/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Interdec vs. Assistant Commissioner

WP(C)/14554/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vijaya Foundation vs. The State Tax Officer

WP(C)/14576/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.J.Dhanya vs. The Commercial Tax Officer(Wc)

WP(C)/14267/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Joseph Nelson vs. The State Tax Officer (Wc)

WP(C)/13891/2020HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Agape In Action vs. Stae Tax Officer

WP(C)/22446/2019HC Kerala18 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Khader M. A vs. State Of Kerala

WA/1077/2020HC Kerala17 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Joseph John vs. Kerala Water Authority

WP(C)/16258/2020HC Kerala17 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Eldhose K.G vs. A.Kowsigan I.A.S

Con.Case(C)/1861/2019HC Kerala17 Aug 2020

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S Wockhardt Limited vs. The Assistant Commissioner

WP(C)/16844/2020HC Kerala17 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kerala Co-Operative Deposit Guarantee Fund Board vs. Commissioner Of Central GST And Central Excise

C.E.Appeal/1/2020HC Kerala17 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Binu Mathew vs. Kerala Water Authority

WP(C)/16261/2020HC Kerala17 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Pee Bee Enterprises vs. Assistant Commissioner

WP(C)/14376/2020HC Kerala17 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Suresh Kumar P.P vs. The Deputy Director, Directorate General Of GST Intelligence (Dggi)

WA/943/2020HC Kerala14 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

M/S Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer

WP(C)/15428/2020HC Kerala14 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Mascons Engg. Contracting Company PVT.LTD vs. The State Tax Officer (Works Contract)/

WP(C)/15414/2020HC Kerala14 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer (Works Contract)/Luxury Tax)

WP(C)/15429/2020HC Kerala14 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer (Works Contract)/

WP(C)/15422/2020HC Kerala14 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer (Works Contract)/

WP(C)/15402/2020HC Kerala14 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

State Of Kerala vs. M/S. West Fort Hi-Tech Hospital Limited

OT.Rev/101/2020HC Kerala13 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Autobahn Trucking Corporation Private Limited vs. The Intelligence Inspector

WP(C)/41951/2017HC Kerala13 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M.S.Steel And Pipes vs. Asst. State Tax Officer

WP(C)/16356/2020HC Kerala12 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Homestead Projects And Developers (P) LTD vs. Commissioner Of Central Tax And Central Excise

WP(C)/13689/2020HC Kerala11 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M/S. Kerala Gujarat Cargo Express vs. The State Tax Officer

WP(C)/15489/2018HC Kerala11 Aug 2020

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Faisudeen P.M vs. Assistant State Tax Officer

WP(C)/16357/2020HC Kerala11 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hydrolic Corporation Kerala vs. The Asst. State Tax Officer

WP(C)/16384/2020HC Kerala11 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Shri Venketesha Heavy Ecquipments vs. The Asst. Commissioner

WP(C)/16291/2020HC Kerala10 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Cms Info Systems LTD vs. The Assistant Commissioner

WP(C)/16292/2020HC Kerala10 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hindustan Sanitaryware And Industries Limited vs. The Asst.Commissioner

WP(C)/16177/2020HC Kerala07 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Khader M.A vs. State Of Kerala

WP(C)/13834/2020HC Kerala06 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Aruna Santhosh Kadam vs. Assistant State Tax Officer

WP(C)/1155/2018HC Kerala06 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Sri. Pukhraj Mahendra Kumar vs. The State Tax Officer

WP(C)/36405/2017HC Kerala06 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M/S. Paragon Polymer vs. The Assistant Commissioner

WP(C)/23003/2016HC Kerala06 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Aluminium Industries Limited vs. State Of Kerala

WP(C)/15025/2020HC Kerala06 Aug 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M/S. Anmol Jewellers vs. The State Tax Officer

WP(C)/34983/2017HC Kerala06 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Paragon Polymer Products PVT LTD vs. The Asst. Commissioner

WP(C)/27581/2018HC Kerala06 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M/S. Paragon Polymer Products P. LTD vs. The Assistant Commissioner [Kvat] Ii

WP(C)/26492/2017HC Kerala06 Aug 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Azeem vs. State Of Kerala

Bail Appl./766/2020HC Kerala06 Aug 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

C.Prasannakumaran Unnithan vs. GST Council

WA/1765/2019HC Kerala05 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Leena P.Nair vs. GST Council

WA/1775/2019HC Kerala05 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Sepr Refractories INDIA PVT LTD vs. The Assistant Commissioner (Assessment)

WP(C)/14419/2020HC Kerala05 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Poyilakkada Fisheries Private LTD vs. The State Tax Officer

WP(C)/15772/2020HC Kerala04 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kvm College Of Science And Technology vs. Cochin University Of Science

WP(C)/11093/2019HC Kerala04 Aug 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

M/S. Poyilakkada Fisheries Private LTD vs. The State Tax Officer

WP(C)/15813/2020HC Kerala04 Aug 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sree Padmanabha Enterprises vs. Authority For Clarification

OT.Appeal/3/2019HC Kerala03 Aug 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Valakkavu Granites PVT. LTD vs. The Intelligence Officer

WP(C)/42178/2017HC Kerala30 Jul 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Ambady Enterprises vs. The State Of Kerala

OT.Rev/68/2017HC Kerala30 Jul 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

M.S.Ambady Enterprises vs. The State Of Kerala

OT.Rev/69/2017HC Kerala30 Jul 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

M/S Ambady Enterprises vs. The State Of Kerala

OT.Rev/67/2017HC Kerala30 Jul 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

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