Binu Mathew vs. Kerala Water Authority
Original PDF →NO.KWA/PHC/PKD/KIIFB/AMBALAPARA/17 DATED 15.06.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2OF THE WORK ORDER NO.KWA/PHC/PKD/2349/16 DATED 14.08.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3OF THE WORK ORDER NO.KWA/PHC/PKD/KIIFB/THACHANATTUKARA/16 DATED 10.10.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P4OF THE CIRCULAR ISSUED BY THE 1ST RESPONDENT DATED 10.08.2017. EXHIBIT P5OF THE TAX INVOICE FOR THE MONTH OF JANUARY 2017-18 WITH REGARD TO EXHIBIT P1 WORK EXHIBIT P5(A)OF THE TAX INVOICE FOR THE MONTH OF MAY 2018-19 WITH REGARD TO EXHIBIT P1 WORK. EXHIBIT P6OF THE REPRESENTATION DATED 24.02.2020 ALONG WITH THE CONSOLIDATED CALCULATION STATEMENT SUBMITTED TO THE 2ND RESPONDENT FOR EXHIBIT P1 WORK. EXHIBIT P7OF THE REPRESENTATION DATED 24.02.2020 ALONG WITH THE CONSOLIDATED CALCULATION STATEMENT FOR EXHIBIT P2 WORK SUBMITTED TO THE 2ND RESPONDENT. EXHIBIT P8OF THE TAX INVOICE FOR THE MONTH OF FEBRUARY 2017-18 WITH REGARD TO EXHIBIT P3 WORK. EXHIBIT P8(A)OF THE TAX INVOICE FOR THE MONTH OF APRIL 2018-19 WITH REGARD TO EXHIBIT P3 WORK. EXHIBIT P8(B)OF THE TAX INVOICE FOR THE MONTH OF MARCH 2018-19 WITH REGARD TO EXHIBIT P3 WORK.
WP(C).No.16261 OF 2020(G) 5 EXHIBIT P9OF THE REPRESENTATION DATED 24.02.2020 ALONG WITH THE CONSOLIDATED CALCULATION STATEMENT FOR EXHIBIT P3 WORK SUBMITTED TO THE 2ND RESPONDENT. EXHIBIT P10OF THE JUDGMENT DATED 07.06.2018 IN W.P(C)NO.13630/2018 OF THIS HON'BLE COURT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.