Kvm College Of Science And Technology vs. Cochin University Of Science
Original PDF →W.P(C).No.11093/2019-J 1 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE SMT. JUSTICE P.V.ASHA TUE AY, THE 04TH DAY OF AUGUST 2020 / 13TH SRAVANA, 1942 WP(C).No.11093 OF 2019(J) PETITIONER: KVM COLLEGE OF SCIENCE AND TECHNOLOGY, KOKKOTHAMANGALAM P.O, CHERTHALA, ALAPPUZHA-688527, REPRESENTED BY ITS PRINCIPAL. BY ADVS. SRI.BABU KARUKAPADATH SMT.M.A.VAHEEDA BABU SRI.K.M.FAISAL (KALAMASSERY) SRI.P.U.VINOD KUMAR SRI.AVINASH P RAVEENDRAN SMT.ARYA RAGHUNATH RESPONDENTS: 1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN UNIVERSITY P.O, KOCHI- 682022, REPRESENTED BY ITS VICE CHANCELLOR. 2 THE VICE CHANCELLOR, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN UNIVERSITY P.O, KOCHI-682022. 3 THE
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