Krishnakumar vs. The Asst.State Tax Officer
Original PDF →WP(C)/16961/2020HC KeralaGSTCNR KLHC01042852202019 August 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
DATED 12.08.2020 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P7OF THE GST MOV-07 DEMAND NOTICE DATED 12.08.2020. EXHIBIT P8OF THE NOTIFICATION NO. 13/2017 DATED 28.06.2017. RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.