Joseph John vs. Kerala Water Authority

NO.KWA/PHC/PKD/KIIFB-SHORNUR/2016 DATED 30/6/2017 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P3OF THE CIRCULAR DATED 10/8/2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4OF THE TAX INVOICE DATED 25/4/2018 EVIDENCING THE PAYMENT OF GST. EXHIBIT P4(A)OF THE TAX INVOICE DATED 3/7/2018 EVIDENCING THE PAYMENT OF GST. EXHIBIT P4(B)OF THE TAX INVOICE DATED 1/6/2019 EVIDENCING THE PAYMENT OF GST. EXHIBIT P4(C)OF THE TAX INVOICE DATED 16/7/2019 EVIDENCING THE PAYMENT OF GST. EXHIBIT P5OF THE CONSOLIDATED CALCULATION STATEMENT DATED 17/01/20 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P5(A)OF THE REPRESENTATION DATED NIL SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P6OF THE TAX INVOICE DATED 13/3/2017 EVIDENCING THE PAYMENT OF GST. EXHIBIT P6(A)OF THE TAX INVOICE DATED 10/4/2018 EVIDENCING THE PAYMENT OF GST. EXHIBIT P6(B)OF THE TAX INVOICE DATED 19/9/2018 EVIDENCING THE PAYMENT OF GST. EXHIBIT P6(C)OF THE TAX INVOICE DATED 12/2/2019 EVIDENCING THE PAYMENT OF GST.

WP(C).No.16258 OF 2020(F) 5 EXHIBIT P6(D)OF THE TAX INVOICE DATED 3/6/2019 EVIDENCING THE PAYMENT OF GST. EXHIBIT P6(E)OF THE TAX INVOICE DATED 20/12/19 EVIDENCING THE PAYMENT OF GST. EXHIBIT P7OF THE CONSOLIDATED CALCULATION STATEMENT DATED 17/1/20 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT. EXHIBIT P7(A)OF THE REPRESENTATION DATED 16/1/20 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT. EXHIBIT P8OF THE JUDGMENT DATED 7/6/2018 IN WP(C) NO.13630/2018 OF THIS HON'BLE COURT