M/S Wockhardt Limited vs. The Assistant Commissioner
Original PDF →32070378892/2014-15 OF THE RESPONDENT DATED 10.3.2020 EXHIBIT P3 THEOF THE ASSESSMENT ORDER 32070378892/2015-16 OF THE RESPONDENT DATED 10.3.2020 EXHIBIT P4 THEOF THE ASSESSMENT ORDER 32070378892/2016-17 OF THE RESPONDENT DATED 10.3.2020 EXHIBIT P5 THEOF THE ASSESSMENT ORDER 32070378892/2017-18 OF THE RESPONDENT DATED 10.3.2020 EXHIBIT P6 THEOF THE LIST OF F FORMS AND CONNECTED CONNECTED FOR 2914-15 EXHIBIT P7 THEOF THE LIST OF F FORMS AND CONNECTED CONNECTED FOR 2915-15 EXHIBIT P8 THEOF THE LIST OF F FORMS AND CONNECTED CONNECTED FOR 2916-17 EXHIBIT P9 THEOF THE LIST OF F FORMS AND CONNECTED CONNECTED FOR 2917-18 EXHIBIT P10 THEOF THE PETITION FILED WITH RESPONDENT U/S 6A (3) DATED 12.8.2020 FOR 2014-15 EXHIBIT P11 THEOF THE PETITION FILED WITH RESPONDENT U/S 6A (3) DATED 12.8.2020 FOR 2015-16 EXHIBIT P12 THEOF THE PETITION FILED WITH RESPONDENT U/S 6A (3) DATED 12.8.2020 FOR 2016-17 EXHIBIT P13 THEOF THE PETITION FILED WITH RESPONDENT U/S 6A (3) DATED 12.8.2020 FOR 2017-18
WP(C).No.16844 OF 2020 5 EXHIBIT P14 THEOF THE PETITION FILED WITH RESPONDENT FOR COPIES OF NOTICES AND POSTAL ENDORSEMENT DATED 12.8.2020
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.