Aluminium Industries Limited vs. State Of Kerala

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WP(C)/15025/2020HC KeralaGSTCNR KLHC01037671202006 August 2020Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V6 pages

(WITHOUT ANNEXURES) DATED 12.2.2014 ISSUED BY THE BIFR, NEW DELHI IN BIFR CASE NO.93/1987. EXHIBIT P2 THEOF THE JUDGMENT DATED 17.8.2015 PASSED BY THIS HON'BLE COURT IN WPC.NO.3014/2010. EXHIBIT P3 THEOF THE LETTER (WITHOUT ANNEXURES) DATED 3.10.2015 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 THEOF THE LETTER (WITHOUT ANNEXURES) DATED 31.7.2017 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT. EXHIBIT P5 THEOF THE LETTER (WITHOUT ANNEXURES) DATED 27.10.2018 SUBMITTED BY THE PETITIONER BEFORE THE FINANCE MINISTER, KERALA. EXHIBIT P6 THEOF THE MODIFIED ORDER OF ASSESSMENT DATED 31.5.2013 ISSUE DBY THE 3RD RESPONDENT FOR THE YEAR 2007-08 (CST). EXHIBIT P6A THEOF THE ORDER OF ASSESSMENT DATED 25.6.2015 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2009-10(CST) EXHIBIT P6B THEOF THE ORDER OF ASSESSMENT DATED 25.7.2015 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2010-11(CST) EXHIBIT P6C THEOF THE ORDER OF ASSESSMENT DATED 29.9.2015 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2011-12(CST) EXHIBIT P6D THEOF THE ORDER OF ASSESSMENT DATED 28.10.2015 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2012-13(CST) EXHIBIT P6E THEOF THE ORDER OF ASSESSMENT

WP(C).No.15025 OF 2020 6 DATED 29.10.2015 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2013-14(CST) EXHIBIT P7 THEOF THE ORDER OF ASSESSMENT DATED 30.4.2018 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2011-12(KVAT) EXHIBIT P7A THEOF THE ORDER OF ASSESSMENT DATED 30.11.2018 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2012-13(KVAT) EXHIBIT P7B THEOF THE ORDER OF ASSESSMENT DATED 31.10.2018 ISSUED BY THE 3RD RESPONDENT FOR THE YEAR 2013-14(KVAT) EXHIBIT P8 THEOF THE RECOVERY NOTICE DATED 20.9.2019 ISSUED BY THE 3RD RESPONDENT FOR REALIZING THE TAX ARREARS FOR THE YEAR 2012-13. EXHIBIT P8A THEOF THE RECOVERY NOTICE DATED 20.9.2019 ISSUED BY THE 3RD RESPONDENT FOR REALIZING THE TAX ARREARS FOR THE YEAR 2014-15. EXHIBIT P9 THEOF THE LETTER (WITHOUT ATTACHMENTS) DATED 30.9.2019 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P9A THEOF THE LETTER (WITHOUT ATTACHMENTS) 11.10.2019 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. RESPONDENTS EXHIBITS:NIL

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.