Kalyan Jewellers vs. The Assistant Commissioner Of State Tax (Assessment)
Original PDF →WP(C)/11153/2020HC KeralaGSTCNR KLHC01028727202009 June 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL3 pages
NO.32020678607/13-14 DATED 24/03/2020 ISSUED BY THE 1ST RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.