M/S.Cochin Air Cargo Clearing House vs. Commissioner Of Customs (Preventive)

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WP(C)/10589/2020HC KeralaGSTCNR KLHC01027415202029 May 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL7 pages

NO.VIII/48/11 2020 CCP TECH DATED 21.04.2020 EXHIBIT P10OF THE LETTER DATED 02.05.2020 EXHIBIT P11OF THE SUSP[ENSION ORDER NO.VIII/48/11 2020 CCP TECH DATED 19.05.2020

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.