The Fog Resort And Spa vs. The State Tax Officer (Ib)
Original PDF →NO.32063410089/2015-16 DATED 29/07/2019 FOR THE YEAR 2015-16 ISSUED BY THE 1ST RESPONDENT TO THE PETITIOENER. EXHIBIT P2OF THE FIRST APPEAL DATED 07/03/2020 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 07/03/2020 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 07/03/2020 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P5OF THE REVENUE RECOVERY NOTICE NO.A7/2019-20 RRC NO.61/19-20 DATED 14/11/2019 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P6OF THE PROHIBITORY ORDER RRC NO.61/19-20 DATED 15/02/2020 ISSUED BY THE 3RD RESPONDENT TO THE BANK. EXHIBIT P7OF THE JUDGMENT ISSUED BY HON'BLE THIS COURT IN W.P.(C) NO.29399/2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.