Prodair Air Products INDIA PVT.LTD. vs. The Assistant Commissioner
Original PDF →WP(C)/10279/2020HC KeralaGSTCNR KLHC01026599202026 May 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL6 pages
EXHIBIT P6OF THE NOTICE U/S. 67(1) DATED 22-02-2018 FOR AY 2016-17 EXHIBIT P6 AOF THE NOTICE U/S. 67(1) DATED 22-02-2018 FOR AY 2017-18 EXHIBIT P7OF THE JUDGMENT IN AIWAYE SUGAR AGENCYS CASE EXHIBIT P8OF THE JUDGMENT IN WRIT APPEAL NO. 2541 OF 2017
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