St.George Motors vs. The Assistant Commissioner
Original PDF →WP(C)/2753/2020HC KeralaGSTCNR KLHC01007910202031 January 2020Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS3 pages
NO.32050601807/15-16 DATED 27.03.2018 SERVED TO THE PETITIONER BY THE 1ST RESPONDENT FOR THE YEAR 2015-2016. EXHIBIT P2OF THE APPEAL PETITION (KVATA- 311/2018) FILED BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE POSTING NOTICE DATED 16.10.2019 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P4OF THE RRC NO.2019/8494/05 DATED 22.01.2020 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.