Roy vs. Authorised Officer, Irinjalakuda Town Co-Operative Bank LTD.No.55

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WP(C)/1337/2020HC KeralaGSTCNR KLHC01003667202013 February 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL3 pages

WP(C).No.1337 OF 2020(N) 1 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE AMIT RAWAL THUR AY, THE 13TH DAY OF FEBRUARY 2020 / 24TH MAGHA, 1941 WP(C).No.1337 OF 2020(N) PETITIONER/S: 1 ROY, AGED 57 YEARS S/O.ANTONY, THOPPIL VEETTIL HOUSE, THATHAMPPILLY P.O., ALAPPUZHA, PIN-688 013. 2 MANIKUTTY ALIAS REMANI JOSEPH, AGED 50 YEARS W/O.ROY, THOPPIL VEETTIL HOUSE, THATHAMPPILLY P.O., ALAPPUZHA, PIN-688 013. BY ADV. SRI.N.K.MOHANLAL RESPONDENT/S: 1 AUTHORISED OFFICER, IRINJALAKUDA TOWN CO-OPERATIVE BANK LTD.NO.55, HEAD OFFICE, IRINJALAKUDA, PIN-680 121. 2 REGIONAL MANAGER, RESERVE BANK OF INDIA, REGIONAL OFFICE, BANERJI ROAD, ERNAKULAM NORTH, KALOOR, ERNAKULAM, PIN-682 018. R1 BY ADV. SRI.DEVAPRASANTH.P.J. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.02.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No.1337 OF 2020(N) 2 JUDGMENT Today when the matter is taken up, learned Counsel for the petitioner seeks permission to withdraw this writ petition with a liberty to seek appropriate remedy. Accordingly, the writ petition is dismissed as withdrawn leaving open the liberty of the petitioner to approach appropriate forum. AMIT RAWAL JUDGE Jm/

WP(C).No.1337 OF 2020(N) 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE SSI REGISTRATION CERTIFICATE DATED 07.03.1990 ISSUED BY DISTRICT INDUSTRIES CENTRE, ALAPPUZHA. EXHIBIT P2 AOF THE GST REGISTRATION CERTIFICATE DETAILS DATED 16.03.1995. EXHIBIT P3 AOF THE NOTICE DATED 24.09.2019 ISSUED TO 1ST PETITIONER BY 1ST RESPONDENT. EXHIBIT P4 AOF THE NOTICE DATED 24.09.2019 ISSUED TO 2ND PETITIONER BY 1ST RESPONDENT. EXHIBIT P5 AOF THE OBJECTION DATED 26.10.2019 ISSUED TO 1ST RESPONDENT BY PETITIONERS ADVOCATE. EXHIBIT P6 AOF THE REPLY NOTICE DATED 07.11.2019 ISSUED BY 1ST RESPONDENT TO PETITIONERS ADVOCATE. EXHIBIT P7 AOF THE POSSESSION NOTICE DATED 10.01.2020 ISSUED BY 1AT RESPONDENT. EXHIBIT P8 AOF THE NEWS REPORT AS OBTAINED FROM MANORAMA ONLINE. EXHIBIT P9 AOF THE CERTIFICATE DATED 07.09.2018 ISSUED BY VILLAGE OFFICER MULLAYKKAL. EXHIBIT P10 AOF THE STATEMENT OF ACCOUNT DATED 19.07.2016 ISSUED TO 1ST PETITIONER BY 1ST RESPONDENT. EXHIBIT P11 AOF THE STATEMENT OF ACCOUNT DATED 16.03.2018 ISSUED TO 1ST PETITIONER BY 1ST RESPONDENT.

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