Biju.K.A vs. The Deputy Commissioner (Appeal)
Original PDF →WP(C)/2886/2020HC KeralaGSTCNR KLHC01008281202003 February 2020Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS4 pages
DATED 18.7.2019 PASSED BY THE 2ND RESPONDENT EXHIBIT P2OF THE DEMAND NOTICE DATED 18.7.2019 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3OF THE APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 5.8.2019 EXHIBIT P4OF THE STAY PETITION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 5.8.2019 EXHIBIT P5OF THE REVENUE RECOVERY NOTICE DATED 25.1.2020 ISSUED BY THE 3RD RESPONDENT
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