M/S. Cadamom Plantation Associations vs. The Assistant Commissioner Of State Tax
Original PDF →WP(C)/2313/2020HC KeralaGSTCNR KLHC01006692202028 January 2020Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS4 pages
NO.32061293807/2016-17 DATED 15/11/2019 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE 1ST APPEAL DATED 20/01/2020 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 23/01/2020 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 20/01/2020 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.