BharatTaxGST

Thomas P. Mathew vs. State Tax Officer

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OP (TAX)/1/2020HC KeralaGSTCNR KLHC01009550202012 February 2020Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR6 pages

NO.32050662772/2012-13/11.1.2017. EXHIBIT P2 THEOF THE ORDER DATED 11/01/2017 FOR 2014-15. EXHIBIT P3 THEOF THE APPELLATE ORDER NO.KVATA-266/2017/29.6.18 FOR 2012-13. EXHIBIT P4 THEOF THE APPELLATE ORDER NO.KVATA-267/2017/29.6.18 FOR 2014-15. EXHIBIT P5 THEOF THE MODIFIED ORDER FOR 12-13 AS PER ORDER NO. 32050662772/2012-13/29.12. 18. EXHIBIT P6 THEOF THE MODIFIED ORDER FOR 14-15 AS PER ORDER NO. 32050662772/2014-15/29.12. 18. EXHIBIT P7 THEOF THE APPEAL MEMORANDUM FOR 2012-13 DATED 18/01/2019 IN FORM NO.

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EXHIBIT P8 THEOF THE APPEAL MEMORANDUM FOR 2014-15 DATED 18/01/2019 IN FORM NO.

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EXHIBIT P9 THEOF THE STAY PETITION FOR 2012-13 DATED 16/01/2019. EXHIBIT P10 THEOF THE STAY PETITION FOR 2014-15 DATED 16/01/2019. O.P.(Tax) No.1/2020 -:6:- EXHIBIT P11 THEOF THE STAY ORDER FOR 2012-13 VIDE ORDER NO.INTP 22/2019 IN TA(VAT) NO.26/2019 DATED 05/12/2019 OF THE HON'BLE KVAT APPELLATE TRIBUNAL, ADDITIONAL BENCH, KOTTAYAM. EXHIBIT P12 THEOF THE STAY ORDER FOR 2014-15 VIDE ORDER NO. INTP 24/2019 IN TA (VAT) NO. 27/2019 DATED 05/12/2019 OF THE HON'BLE KVAT APPELLATE TRIBUNAL, ADDITIONAL BENCH, KOTTAYAM. EXHIBIT P13 THEOF THE GROUND OF SECOND APPEAL FOR 2012-13. EXHIBIT P14 THEOF THE GROUND OF SECOND APPEAL FOR 2014-15.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.