M/S St.George Motors vs. The Asst. Commissioner
Original PDF →WP(C)/2732/2020HC KeralaGSTCNR KLHC01007906202031 January 2020Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS4 pages
EXHIBIT P3OF THE DELAY PETITION DATED 3.12.2019 FILED ALONG WITH P2 APPEAL BEFORE THE 2ND RESPONDENT EXHIBIT P4OF THE STAY PETITION DATED 3.12.2019 FILED ALONG WITH P2 APPEAL BEFORE THE 2ND RESPONDENT EXHIBIT P5OF THE RR NOTICE NO RRC NO 2019/8494/05 DATED 17.1.2020 ISSUED BY THE 3RD RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.