Sauda Beevi Shoukathali vs. State Of Kerala
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Before: Smt.M.M.Jasmine, learned
NO.32151597737/2013-14 DATED 31/08/2019. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32151597737/2014-15 DATED 31/08/2019. EXHIBIT P3OF THE ASSESSMENT ORDER NO.32151597737/2015-16 DATED 20/9/2019. EXHIBIT P4OF THE NOTICE ISSUED FOR THE YEAR 2014-15 DATED 25/02/2019. EXHIBIT P5OF THE REPLY TO EXT.P4 DATED 4/7/2019. EXHIBIT P6OF THE LETTER DATED 02/04/2019. EXHIBIT P7OF THE DEMAND NOTICE NO.RRC NO.2019/15792/07 DATED 13/12/2019 U/S 7 AND 34 OF THE KRR ACT. EXHIBIT P8OF THE DEMAND NOTICE NO.RRC NO.2019/15794/07 DATED 13/12/2019 U/S 7 AND 34 OF THE KRR ACT. EXHIBIT P9OF THE DEMAND NOTICE NO.RRC NO.2019/15796/07 DATED 13/12/2019 U/S 7 AND 34 OF THE KRR ACT.
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