Jyothish.K.V vs. The Assistant Commissioner

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WP(C)/20228/2020HC KeralaGSTCNR KLHC01050963202029 September 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages

NO.32563770814/2015-16 DATED 05.08.2020 FOR THE YEAR 2015-16 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 17.09.2020 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P3OF THE STAY PETITION DATED 17.09.2020 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.