Fawas Associated Agencies vs. The Assistant State Tax Officer
Original PDF →WP(C)/4731/2020HC KeralaGSTCNR KLHC01012994202019 February 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL11 pages
PASSED DATED:14.08.2019,RECEIVED ON 13-11-2019 EXHIBIT P9 AOF THE ADJUDICATION ORDER PASSED BY THE 2ND RESPONDENT DATED:21- 11-2018 EXHIBIT P10 AOF THE REQUEST LETTER FILED BY THE PETITIONER SEEKING ADJOURNMENT OF ADJUDICATION BEFORE THE 2ND RESPONDENT DATED:20.11.2018 EXHIBIT P11 AOF THE LETTER ISSUED BY THE 2ND RESPONDENT TO THE 6TH RESPONDENT BANK DATED:13.02.2020. //// PA TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.