Icones Equipments vs. The Assistant Commissioner

Original PDF →
WP(C)/5223/2020HC KeralaGSTCNR KLHC01014257202024 February 2020Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE3 pages

NO.32151220896/2014-15/VAT DATED 8.1.2018 FOR THE YEAR 2014-15 ISSUED BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE APPELLATE ORDER NO.1320/18 DATED 30.10.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE C FORM FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P4OF THE SECOND APPEAL DATED 18.2.2020 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P5OF THE STAY PETITION DATED 18.2.2020 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. RESPONDENTS' EXHIBITS: NIL.P.S to Judge smp

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.