Kishor Panthalangal Parambil Radhakrishnan vs. The State Tax Officer

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WP(C)/7545/2020HC KeralaGSTCNR KLHC01019777202012 March 2020Bench: HONOURABLE MR.JUSTICE V.G.ARUN3 pages

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE V.G.ARUN THUR AY, THE 12TH DAY OF MARCH 2020 / 22ND PHALGUNA, 1941 WP(C).No.7545 OF 2020(P) PETITIONER: KISHOR PANTHALANGAL PARAMBIL RADHAKRISHNAN, AGED 39 YEARS, 6/388G, ALAMKOSE, ALAMKODE POST, MALAPPURAM-679 575. BY ADVS. SRI.HARISANKAR V. MENON SMT.MEERA V.MENON RESPONDENTS: 1 THE STATE TAX OFFICER, SGST DEPARTMENT, MINI CIVIL STATION, PONNANI-679 583, MALAPPURAM DISTRICT. 2 THE COMMISSIONER OF STATE GST, STATE GST DEPARTMENT, TAX TOWERS, KILLIPPALAM,KARAMANA, THIRUVANANTHAPURAM-695 002. 3 THE DEPUTY COMMISSIONER(APPEALS) STATE GST DEPARTMENT, KOZHIKODE-673 006. R1-3 BY GP DR.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 12.03.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No.7545 OF 2020 2 JUDGMENT Dated this the 12th day of March 2020 Learned counsel for the petitioner seeks permission to withdraw the writ petition, with liberty to file a fresh writ petition. The writ petition is dismissed as withdrawn, with the liberty as sought for. V.G.ARUN JUDGE SSK/12/3

WP(C).No.7545 OF 2020 3 APPENDIX PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF REGISTRATION CERTIFICATE OF THE PETITIONER DATED 20.08.2019. EXHIBIT P2 COPY OF RETURN IN GSTR-3B OF THE PETITIONER FOR AUGUST 2019. EXHIBIT P2(a) COPY OF RETURN IN GSTR-3B OF THE PETITIONER FOR SEPTEMBER 2019. EXHIBIT P3 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT DATED 14.11.2019. EXHIBIT P4 COPY OF JUDGMENT IN WP(C) NO.3529/2020 OF THIS HON'BLE COURT DATED 10.02.2020. EXHIBIT P5 COPY OF APPEAL FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 05.03.2020. RESPONDENT'S EXHIBITS:NIL SSK //// PA TO JUDGE

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.