Cochin Polymers PVT. LTD. vs. The Assistant Commissioner
Original PDF →WP(C)/6648/2020HC KeralaGSTCNR KLHC01017772202005 March 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL4 pages
NO.32070447505/2013-14 DATED 11/02/2020 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE FIRST APPEAL DATED 26/02/2020 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2013-14. EXHIBIT P3OF THE STAY PETITION DATED 26/02/2020 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2013-14. //// PA TO JUDGE
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