BharatTaxGST

Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 46 of 46.

Nas Distributors vs. The State Tax Officer

WP(C)/197/2019HC Kerala04 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Hotel Sevenseas vs. The Asst. Commissioner Of State Tax - Iv

WP(C)/68/2019HC Kerala04 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Esmile Agencies vs. State Tax Officer

WP(C)/122/2019HC Kerala04 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.M.Abdul Hajee vs. Goods Service Tax Council

WP(C)/42351/2018HC Kerala04 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ali Bangle Store vs. State Tax Officer

WP(C)/103/2019HC Kerala04 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kuruvila Zachariah vs. The District Police Chief, Pathanamthitta

WP(C)/40473/2018HC Kerala03 Jan 2019

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR.JUSTICE N.ANIL KUMAR

Nasar. K vs. The Sub Inspector Of Police

Crl.MC/18/2019HC Kerala03 Jan 2019

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

M/S. Corbel Pre-Laminated Boards INDIA (P) Limited vs. The State GST Officer

WP(C)/1/2019HC Kerala03 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Vinod P.A vs. Assistant State Tax Officer

WP(C)/73/2019HC Kerala03 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

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