Kuruvila Zachariah vs. The District Police Chief, Pathanamthitta - Kerala High Court, 03 January 2019

Cause title — parties, addresses and appearances

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON & THE HONOURABLE MR.JUSTICE N.ANIL KUMAR THURSDAY ,THE 03RD DAY OF JANUARY 2019 / 13TH POUSHA, 1940 WP(C).No. 40473 of 2018 PETITIONER: KURUVILA ZACHARIAH, AGED 47 YEARS, S/O. LATE A.C. ZACHARIAH, PROPRIETOR, KURUVILA AND CO., NARANGANAM ROAD, OPP.MUTHOOT CANCER CENTRE KOZENCHERRY P.O, VILLAGE AND TALUK, PATHANAMTHITTA DIST. BY ADVS.SRI.V.SETHUNATH SRI.V.R.MANORANJAN (MUVATTUPUZHA) RESPONDENTS: 1 THE DISTRICT POLICE CHIEF, PATHANAMTHITTA, PIN - 689 645. 2 THE CIRCLE INSPECTOR OF POLICE, KOZHENCHERRY, PIN - 689 641. 3 THE SUB INSPECTOR OF POLICE, ARANMULA, PIN - 689 533. 4 BHARATIYA MAZDOOR SANGH (B.M.S.), KOZENCHERRY AREA, REPRESENTED BY ITS PRESIDENT, MOHANA KRISHNA PAI, B.M.S.OFFICE, THIRD FLOOR, KOZHENCHERRY PANCHAYATH BUILDING, NEAR PRIVATE BUS STAND, KOZENCHERRY, PIN- 689 641. 5 BHARATIYA MAZDOOR SANGH (B.M.S.), KOZENCHERRY AREA, REPRESENTED BY ITS SECRETARY, JAYENDRAN, B.M.S. OFFICE, THIRD FLOOR, KOZENCHERRY PANCHAYATH BUILDING, NEAR PRIVATE BUS STAND, KOZENCHERRY, PIN - 689 641. 6 HEAD LOAD WORKERS WELFARE BOARD REPRESENTED BY ITS CHIEF EXECUTIVE, S.R.M.ROAD, KOCHI, PIN - 682 018. 7 ASST.LABOUR OFFICER, PATHANAMTHITTA, PIN- 689 645. R1 - 3 & 7 BY SR.GP SRI.P.P.THAJUDEEN R6 SRI.K.SIJU, SC R4 & 5 SRI.P.VINODKUMAR THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 03.01.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C).No. 40473 of 2018 2

JUDGMENT Ramachandra Menon, J. The learned counsel for the petitioner seeks for permission of this Court to withdraw this Writ Petition without prejudice to the right of the petitioner to pursue other proceedings which are pending before the authorities of the Labour Department. Permission is granted. The Writ Petition is dismissed as withdrawn. P.R.RAMACHANDRA MENON JUDGE N.ANIL KUMAR JUDGE kmd

WP(C).No. 40473 of 2018 3 APPENDIX PETITIONER'S EXHIBITS: EXHIBIT P1OF THE GST REGISTRATION CERTIFICATE ISSUED BY THE COMPETENT AUTHORITY. EXHIBIT P2OF THE D AND O LICENCE ISSUED BY THE PANCHAYATH. EXHIBIT P3OF THE LABOUR REGISTRATION CERTIFIED ISSUED BY THE 7TH RESPONDENT. EXHIBIT P4 A THEOF THE FORM NO.IX APPLICATION GIVEN BY JIJU SAMUEL, PERMANENT EMPLOYEE OF THE FIRM REGISTERED WITH THE 7TH RESPONDENT. EXHIBIT P4 B THEOF THE FORM NO.IX APPLICATION GIVEN BY PATARASH SURINA, PERMANENT EMPLOYEE OF THE FIRM REGISTERED WITH THE 7TH RESPONDENT. EXHIBIT P4 C THEOF THE FORM NO.IX APPLICATION GIVEN BY MADHU CHERIAN, PERMANENT EMPLOYEE OF THE FIRM REGISTERED WITH THE 7TH RESPONDENT. EXHIBIT P5 THEOF THE OBJECTION CERTIFICATE FILED BEFORE THE 7TH RESPONDENT. EXHIBIT P6 THEOF THE PETITION GIVEN BEFORE THE 3RD RESPONDENT.