Kerala High Court GST Judgments — 2018

672 judgments. Showing the 100 most recent.

• Zeba Lab Furniture PVT. LTD. v. State Assistant Commissioner

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  WP(C)/42516/2018·28 Dec 2018

• Southern Ispat And Energy (PVT) LTD. v. The Assistant State Tax Officer

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  WP(C)/42666/2018·28 Dec 2018

• Rajesh Peringadan v. Deputy Commissioner

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  WP(C)/42513/2018·28 Dec 2018

• Vst Industries Limited v. The Assistant Commissioner

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  WP(C)/42625/2018·28 Dec 2018

• Bosch Limited v. The Assistant Commissioner

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  WP(C)/38533/2018·21 Dec 2018

• Icon Office Equipments v. The State Of Kerala

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  WP(C)/42206/2018·21 Dec 2018

• Union Trading Company v. The Commercial Tax Officer

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  WP(C)/40671/2018·21 Dec 2018

• M/S. K.L Johar And Co. v. Asst. State Tax Officer

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  WP(C)/37641/2018·21 Dec 2018

• Manu Treads Private Limited v. The State Tax Officer

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  WP(C)/41268/2018·21 Dec 2018

• M/S. Prime Metal Building System v. Assistant State Tax Officer

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  WP(C)/42433/2018·21 Dec 2018

• M/S. Port Land Impex v. The Assistant State Tax Officer

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  WP(C)/42261/2018·21 Dec 2018

• Husky Injenction Molding Systems v. The Commissioner Of State Tax

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  WP(C)/41535/2018·21 Dec 2018

• James T.J. v. The Assistant Commissioner Of State Tax

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  WP(C)/42263/2018·21 Dec 2018

• Beeran O.C. v. The Commercial Tax Officer

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  WP(C)/41883/2018·20 Dec 2018

• Channel Foods Private Limited v. Assistant Commissioner (Assessment)

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  WP(C)/41756/2018·20 Dec 2018

• Hi-Lite Builders Private Limited v. The Deputy Commissioner (Appeals)

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  WP(C)/41721/2018·20 Dec 2018

• M/S. Dev Snacks v. The State Of Kerala

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  WP(C)/41531/2018·19 Dec 2018

• Dev Snacks v. The State Of Kerala

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  WP(C)/41430/2018·19 Dec 2018

• M/S.Indsil Hydro Power And Manganese LTD v. The Asst. Commissioner

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  WP(C)/35417/2018·19 Dec 2018

• M/S. Daikin Air -Conditioning INDIA PVT.LTD. v. The Assistant State Tax Officer

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  WP(C)/41454/2018·19 Dec 2018

• Cad Marc Software PVT LTD v. The State Tax Officer

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  WP(C)/41132/2018·18 Dec 2018

• Ali Bavakunju v. The Rto Ernakulam

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  WP(C)/40012/2018·18 Dec 2018

• Piaggio Vehicles Private Limited v. The Assistant State Tax Officer

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  WP(C)/41284/2018·18 Dec 2018

• M.Abdul Rasheed v. The Asst.Commissioner Of State Tax

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  WP(C)/41051/2018·18 Dec 2018

• Manjeri Supari Traders v. The Asst.Commissionr

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  WP(C)/41129/2018·18 Dec 2018

• Aneesh Appu v. State Of Kerala

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  WP(C)/37611/2018·18 Dec 2018

• Vanchinadu Pharma (PVT) LTD v. Commercial Tax Officer

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  WP(C)/40781/2018·14 Dec 2018

• Abt Parcel Service v. The Asst. State Tax Officer

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  WP(C)/40801/2018·14 Dec 2018

• Rahim Kutty v. The State Tax Officer-I

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  WP(C)/40739/2018·14 Dec 2018

• T.K.Shoukathali v. The State Tax Officer-1

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  WP(C)/40823/2018·14 Dec 2018

• M/S. Chackolas Spinning And Weaving Mills LTD. v. Union Of INDIA

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  WP(C)/20921/2018·14 Dec 2018

• Alleppey Parcel Service v. The Assistant State Tax Officer

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  WP(C)/40655/2018·13 Dec 2018

• M/S. Arasan Beedi Company Private Limited v. The Asst.State Tax Officer

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  WP(C)/40725/2018·13 Dec 2018

• M/S.Manu Treads PVT. LTD. Kattor v. State Tax Officer

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  WP(C)/39408/2018·13 Dec 2018

• M/S. Padmaja Specialities v. The Assistant Commissioner Of Police

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  WP(C)/32855/2018·12 Dec 2018

• T.S. Balachandran v. The State Tax Officer

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  WP(C)/37113/2018·10 Dec 2018

• M/S.Square Deal v. State Of Kerala

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  WP(C)/38353/2018·10 Dec 2018

• Sabu. G v. State Of Kerala

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  WP(C)/39259/2018·10 Dec 2018

• Sabu G. v. State Of Kerala

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  WP(C)/39307/2018·10 Dec 2018

• Jmj Traders v. The Assistant Commissioner

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  WP(C)/38222/2018·10 Dec 2018

• Golden San Tourist Inn v. Commercial Tax Officer

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  WP(C)/39960/2018·7 Dec 2018

• M/S. Ambadan Timber Industries v. The State Tax Officer-Ii

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  WP(C)/39890/2018·7 Dec 2018

• M/S. Den Networks LTD. v. The State Tax Officer

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  WP(C)/38830/2018·7 Dec 2018

• P.George Mathew v. The Commercial Tax Officer

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  WP(C)/38635/2018·6 Dec 2018

• Firoz Khan.M. v. The Deputy Tahsildar (Rr)

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  WP(C)/37677/2018·6 Dec 2018

• Shajan Abraham v. Union Of INDIA

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  WP(C)/36812/2018·6 Dec 2018

• K.P. Sasidharan v. State Of Kerala

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  WP(C)/4550/2018·5 Dec 2018

• M/S. Swarnashilpi v. Assistant State Tax Officer

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  RP/991/2018·5 Dec 2018

• Saritha Rajeevan v. Assistant State Tax Officer

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  WP(C)/39417/2018·4 Dec 2018

• M/S. Akhila Woods Products @ Plywood Industries v. The State Of Kerala

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  WP(C)/35530/2017·4 Dec 2018

• Machart Advertising And Marketing PVT LTD. v. Kochi Municipal Corporation

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  WP(C)/39006/2018·4 Dec 2018

• Abdul Nazar P.T v. Senior Geologist, Mining And Geology

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  WP(C)/38879/2018·4 Dec 2018

• Infra Elevators INDIA (P) LTD. v. The Kerala Land Development Corporation Limited

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  WP(C)/39182/2018·4 Dec 2018

• Mujunudeen v. State Of Kerala

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  WP(C)/9104/2018·4 Dec 2018

• Rai Prexim INDIA Private Limited v. State Of Kerala

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  WP(C)/39022/2018·4 Dec 2018

• Diebold Systems PVT LTD v. Intelligence Officer(Ib)

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  WA/2288/2018·3 Dec 2018

• M/S.Panchayil Industries v. The Assistant Commissioner

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  WP(C)/39081/2018·3 Dec 2018

• Gigi v. The State Of Kerala

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  WP(C)/39106/2018·3 Dec 2018

• M/S.Geonet Enviro Solutions PVT. LTD v. The State Of Kerala

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  WP(C)/38832/2018·30 Nov 2018

• Malabar Trading Company v. The Assistant Commissioner Of State Tax

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  WP(C)/38932/2018·30 Nov 2018

• Malabar Trading Company v. The Assistant Commissioner Of State Tax

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  WP(C)/38916/2018·30 Nov 2018

• K.Gopakumar v. The State Tax Officer (Wc)

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  WP(C)/38818/2018·30 Nov 2018

• Fooful Enterprises v. Assistant Commissioner Of State Tax

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  WP(C)/35341/2018·30 Nov 2018

• K. Gopakumar v. The State Tax Officer (Wc)

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  WP(C)/38826/2018·30 Nov 2018

• Saheer P.M v. State Of Kerala

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  WP(C)/39043/2018·30 Nov 2018

• Daily Express v. The Assistant State Tax Officer

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  WP(C)/35665/2018·29 Nov 2018

• M/S. Virchow Biotech PVT LTD v. The State Of Kerala

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  WP(C)/34493/2018·29 Nov 2018

• Angel Valsala v. The Commissioner Of Goods And Service Tax

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  WP(C)/33073/2018·29 Nov 2018

• Asianet Digital Network Private LTD. v. The Assistant State Tax Officer

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  WP(C)/38747/2018·29 Nov 2018

• Smec Automation (P) LTD. v. Assistant Commissioner

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  WP(C)/38519/2018·28 Nov 2018

• M/S. Btech Builders v. The State Tax Officer (Wc)

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  WP(C)/38584/2018·28 Nov 2018

• K.Sarathchandran Nair v. Corporation Of Thiruvananthapuram

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  WP(C)/38598/2018·28 Nov 2018

• Abdul Khadar v. State Of Kerala

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  WP(C)/3303/2018·28 Nov 2018

• Automate v. State Tax Officer

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  WP(C)/38425/2018·27 Nov 2018

• Carpenters Classics INDIA PVT. LTD. v. Assistant State Tax Officer

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  WP(C)/38306/2018·27 Nov 2018

• M/S. Bright Exports v. The Assistant Commissioner Of Customs

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  WP(C)/33883/2018·27 Nov 2018

• Trinetra Supply Centre v. State Of Kerala

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  WP(C)/27922/2018·27 Nov 2018

• Ramachandran K.V. v. State Of Kerala

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  WP(C)/32165/2018·27 Nov 2018

• Shilpa Xavier v. Government Of Kerala

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  WP(C)/38227/2018·26 Nov 2018

• B.K.Biju v. The Assistant Commissioner

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  WP(C)/37446/2018·26 Nov 2018

• Pepsico INDIA Holdings PVT LTD v. State Of Kerala

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  WP(C)/37728/2018·23 Nov 2018

• Central Agencies v. The State Tax Officer

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  WP(C)/37361/2018·23 Nov 2018

• Kerala State Financial Enterprises LTD.(Udiyankulangara Branch) v. Union Of INDIA

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  WP(C)/35572/2018·23 Nov 2018

• Kerala State Financial Enterprises LTD(Kallambalam Branch) v. Union Of INDIA

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  WP(C)/35607/2018·23 Nov 2018

• Kerala State Financial Enterprises LTD. v. Union Of INDIA

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  WP(C)/35796/2018·23 Nov 2018

• T.L Ouseph v. Superintendent Of Police

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  WP(C)/36894/2018·23 Nov 2018

• Ecofine Treatwoods (P) LTD. v. The State Tax Officer

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  WP(C)/37819/2018·22 Nov 2018

• St Marys Residential School v. The Intelligence Officer (Ib) -Ii

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  WP(C)/37892/2018·22 Nov 2018

• M/S.Tmt Granites (PVT) LTD v. The Commissioner

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  WP(C)/31159/2018·22 Nov 2018

• Chellaperumal Vaikundasekar v. Assistant State Tax Officer

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  WP(C)/29377/2018·21 Nov 2018

• Subair v. Assistant State Tax Officer

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  WP(C)/35886/2018·21 Nov 2018

• Dinda Antes v. The Commissioner Of Commercial Taxes

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  WP(C)/36026/2018·21 Nov 2018

• T.M. Aboobukkar v. Assistant State Tax Officer

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  WP(C)/28414/2018·21 Nov 2018

• Chellaperumal Vaikundasekar v. Assistant State Tax Officer

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  WP(C)/28501/2018·21 Nov 2018

• T.M. Aboobukkar v. Assistant State Tax Officer

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  WP(C)/31354/2018·21 Nov 2018

• Chellaperumal Vaikundasekar v. Assistant State Tax Officer

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  WP(C)/31227/2018·21 Nov 2018

• Sree Ganesh Gears PVT.LTD. v. Assistant State Tax Officer

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  WP(C)/37609/2018·19 Nov 2018

• Sureshlal D.B. v. The Kerala Value Added Tax Appellate Tribunal

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  WP(C)/37294/2018·16 Nov 2018

• Pioneer Polyleathers Limited v. Assistant State Tax Officer

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  WP(C)/37082/2018·16 Nov 2018

• Shri.A.Balasubramanian v. The Assistant State Tax Officer

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  WP(C)/8186/2018·15 Nov 2018