Kerala High Court GST Judgments — 2018

636 judgments, newest first. Page 7 of 7.

Sujaya Sadanandan vs. The Assistant Commissioner

WP(C)/26065/2017HC Kerala12 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Janasevana Nyayavila Bazaar PVT. LTD vs. The District Police Chief, Kollam Rural Police

WP(C)/694/2018HC Kerala12 Feb 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Paarel Fine Living Private Limited vs. Commercial Tax Officer

WP(C)/3677/2018HC Kerala12 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sirajudheen Illathodi vs. District Police Chief, Malappuram

WP(C)/2055/2018HC Kerala12 Feb 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Cee Pee Granites PVT. LTD vs. The Intelligence Officer (Ib)

WP(C)/4436/2018HC Kerala09 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

E.Easai vs. State Tax Officer

WP(C)/4616/2018HC Kerala09 Feb 2018

P.K. Shanavaz vs. The Asst. Commissioner (Kvat)-I

WP(C)/4438/2018HC Kerala09 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Powermech Diesels vs. The State Tax Officer

WP(C)/4613/2018HC Kerala09 Feb 2018

C.A.George vs. State Of Kerala

WP(C)/38041/2017HC Kerala09 Feb 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Rshpremium Global Trading LLP vs. State Of Kerala

WP(C)/4280/2018HC Kerala09 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Auro Food PVT. LTD vs. The Asst. Commissioner Of State Tax

WP(C)/4092/2018HC Kerala07 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Cannanore Battery House vs. Intelligence Officer

WP(C)/3892/2018HC Kerala06 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Spencers Retail Limited vs. The Deputy Commissioner Of State Tax (Appeals)

WP(C)/2924/2018HC Kerala06 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

R P Techsoft International PVT. LTD vs. Union Of INDIA

WP(C)/40371/2017HC Kerala01 Feb 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Hotel Gopalapuram International vs. The Commercial Tax Officer

WP(C)/3121/2018HC Kerala30 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Corestrength Traders INDIA PVT. LTD vs. The Assistant State Tax Officer

WP(C)/3220/2018HC Kerala30 Jan 2018

M/S. Kerala Co-Operative Development And Welfare Fund Board vs. Union Of INDIA

WP(C)/1809/2018HC Kerala30 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Hillwood Imports & Exports PVT. LTD vs. Asst. Commissioner

WP(C)/295/2018HC Kerala29 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Bank Of INDIA vs. The Commercial Tax Officer

WP(C)/2905/2018HC Kerala29 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sijo P. Sivadasan vs. The Transport Commissioner

WP(C)/1666/2018HC Kerala29 Jan 2018

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

M/S. General Transport vs. State Of Kerala

WP(C)/2963/2018HC Kerala29 Jan 2018

N.C.Varghese vs. The State Farming Corporation Of Kerala LTD

WA/245/2018HC Kerala29 Jan 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. K.L.Johar & Co vs. State Of Kerala

WP(C)/2666/2018HC Kerala24 Jan 2018

M/S. Kitex LTD vs. The Assistant Sales Tax Officer

WP(C)/2334/2018HC Kerala23 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.M.A.Steels Private Limited vs. The Assistant Commissioner Of State Tax

WP(C)/2004/2018HC Kerala19 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Age Industries (P) LTD vs. The Asst. State Tax Officer

WP(C)/1680/2018HC Kerala18 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S Indus Towers Limited vs. The Assistant State Tax Officer

WP(C)/196/2018HC Kerala17 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Golden Traders vs. Asst.Sales Tax Officer

WP(C)/1435/2018HC Kerala15 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Paulose George Construction Co.(P)LTD vs. The State Of Kerala

WP(C)/429/2018HC Kerala12 Jan 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

S.K.Traders, Amekkala vs. The Assistant State Tax Officer

WP(C)/1332/2018HC Kerala12 Jan 2018

Abdul Nazar P.T vs. State Of Kerala

WP(C)/782/2018HC Kerala12 Jan 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kaniyamparambil Steels vs. The State Of Kerala

WP(C)/1219/2018HC Kerala12 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.V.K.Cement And Steels vs. State Of Kerala

OT.Rev/22/2015HC Kerala09 Jan 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Gasha Steels (PVT.) LTD vs. The Assistant State Tax Officer

WP(C)/634/2018HC Kerala09 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Honest Bakery vs. State Of Kerala

WP(C)/39368/2017HC Kerala08 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Honest Bakery vs. State Of Kerala

WP(C)/39369/2017HC Kerala08 Jan 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

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