BharatTaxGST

Kerala High Court GST Judgments — 2018

636 judgments, newest first. Page 6 of 7.

M/S. G.K. Granites LTD vs. The Assistant Commissioner, Special Circle, State Goods & Service Tax

WP(C)/10221/2018HC Kerala27 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Dhanal vs. State Of Kerala

Bail Appl./1916/2018HC Kerala27 Mar 2018

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Saint Gobain INDIA Private Limited vs. Assistant State Tax Officer

WP(C)/10588/2018HC Kerala26 Mar 2018

Royal Park Hotel & Resorts PVT. LTD vs. State Of Kerala

WP(C)/10372/2018HC Kerala26 Mar 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Royal Park Hotel & Resorts PVT. LTD vs. State Of Kerala

WP(C)/10369/2018HC Kerala26 Mar 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Poonam Grahnirman (P) LTD vs. The Assst.State Tax Officer

WP(C)/10147/2018HC Kerala26 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Royal Park Hotel & Resorts PVT. LTD vs. State Of Kerala

WP(C)/10370/2018HC Kerala26 Mar 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Royal Park Hotel & Resorts PVT.LTD vs. State Of Kerala

WP(C)/10373/2018HC Kerala26 Mar 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Royal Park Hotel & Resorts PVT. LTD vs. State Of Kerala

WP(C)/10371/2018HC Kerala26 Mar 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Saji Sebastian vs. Commercial Tax Officer

WP(C)/10230/2018HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Seven Seas Trading Company No.25/685 vs. State Of Kerala

WP(C)/10358/2018HC Kerala23 Mar 2018

Joy Varghese vs. Commercial Tax Officer

WP(C)/4903/2018HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Vanju Kamal vs. Assistant Commissioner

WP(C)/10279/2018HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Knr Constructions LTD vs. The Commercial Tax Officer (Works Contract)

WP(C)/10253/2018HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Heera Life Style (P) LTD vs. The Chief Manager, Kerala Financial Corporation

WP(C)/36827/2017HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S.Safa Mill Stores vs. The Assistant State Tax Officer

WP(C)/10256/2018HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.N. Madhusoodhanan vs. State Of Kerala

WP(C)/10294/2018HC Kerala23 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Hi-Care Gloves PVT. LTD vs. The Assistant Commissioner Of Customs

WP(C)/8981/2018HC Kerala22 Mar 2018

Sini Beny vs. The Cochin Shipyard Limited

WA/629/2018HC Kerala22 Mar 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE THE CHIEF JUSTICE MR.ANTONY DOMINIC

Hotel Raj Residency (Rotana Inn (P) LTD vs. Assistant Commissioner

WP(C)/9960/2018HC Kerala22 Mar 2018

Limrass Earthmovers vs. Assistant State Tax Officer

WP(C)/9182/2018HC Kerala21 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Nipun Gupta vs. State Of Kerala

WP(C)/5504/2018HC Kerala21 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Fibre World vs. The Commercial Tax Officer

WP(C)/289/2018HC Kerala20 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Abdul Rasheed M.C vs. The State Tax Officer

WP(C)/9587/2018HC Kerala20 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Royal Park Hotel & Resorts PVT. LTD vs. State Of Kerala

WP(C)/9544/2018HC Kerala20 Mar 2018

Alapatt Fashion Jewellery vs. Assistant Commissioner

WP(C)/9212/2018HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Manappuram Finance LTD vs. The Assistant Commissioner Of State Tax

WP(C)/9147/2018HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Ms.Lakshmi Agencies: Kozhikode: Kapur: Malappuram Dist vs. Commercial Tax Officer

WP(C)/33916/2017HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Ahalia Foundation Eye Hospital vs. Assistant Commissioner And Another

WP(C)/9346/2018HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Jacob Philip vs. The Assistant Commissioner

WP(C)/9384/2018HC Kerala19 Mar 2018

Sri. Ibrahim .P.K vs. The Intelligence Officer- (Ib)

WP(C)/8103/2018HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Shri Dutt INDIA Private Limited vs. The Intelligence Inspector

WP(C)/9355/2018HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sajimon Abraham vs. The State Tax Officer

WP(C)/9211/2018HC Kerala19 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

J.J.Fabrics vs. The Kerala Authority For Advance Ruling

WP(C)/8886/2018HC Kerala15 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Alakkode Rubber & Agri. Marketing Co-Op Society LTD vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/8857/2018HC Kerala15 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Shunson C J vs. The State Tax Officer

WP(C)/8823/2018HC Kerala15 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Mathew C.M vs. State Of Kerala

Bail Appl./9017/2017HC Kerala15 Mar 2018

Bench: HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Artech Realtors (P) LTD vs. Assistant Sales Tax Officer

WP(C)/8580/2018HC Kerala14 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Vajra Rubber Products (P) LTD vs. The Commercial Tax Officer, Irinjalakuda

WP(C)/8657/2018HC Kerala14 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. M.H.Industries vs. Assistant State Tax Officer

WP(C)/8708/2018HC Kerala14 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M.D. Binson vs. Commercial Tax Officer

WP(C)/8327/2018HC Kerala13 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Sreekrishna Sheets & Pipes PVT. LTD vs. Commercial Tax Officer

WP(C)/8451/2018HC Kerala13 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Binu Gopinath vs. State Of Kerala

WP(C)/3058/2018HC Kerala13 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Iqraa International Hospital & Research Centre vs. The State Tax Officer

WP(C)/8325/2018HC Kerala13 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Jrs Glass Traders vs. State Of Kerala

WP(C)/4079/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S Cee Pee Marbles & Granites vs. The Intelligence Officer (Ib)

WP(C)/8322/2018HC Kerala12 Mar 2018

M/S. Mitsubishi Elevator INDIA Private LTD vs. Assistant Commissioner (Works Contract)

WP(C)/8128/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Evm Passenger Cars INDIA PVT. LTD vs. The State Of Kerala

WP(C)/7877/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Suresh Kumar vs. The Intelligence Officer, Squad No.V, State Goods And Services Tax Dept

WP(C)/8247/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S Cee Pee Marbles & Granites vs. The Intelligence Officer (Ib)

WP(C)/8323/2018HC Kerala12 Mar 2018

Sivadasa T. Menon vs. Commercial Tax Officer

WP(C)/7762/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sri.Ibrahim P.K., Managing Partner, Akbar Electricals vs. The Intelligence Officer (Ib)

WP(C)/8272/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sri. Ibrahim P.K vs. The Intelligence Officer (Ib)

WP(C)/8159/2018HC Kerala12 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Popular Mega Motors (INDIA) PVT. LTD vs. State Of Kerala

WP(C)/8105/2018HC Kerala09 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Megasys Bio Tek PVT. LTD vs. Assistant Commissioner

WP(C)/4800/2018HC Kerala09 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Popular Mega Motors (INDIA) Private Limited vs. The State Of Kerala

WP(C)/8119/2018HC Kerala09 Mar 2018

Popular Mega Motors (INDIA) PVT. LTD vs. State Of Kerala

WP(C)/8084/2018HC Kerala09 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Beepath Castings PVT. LTD vs. The Asst.Commissioner Of State Tax

WP(C)/7963/2018HC Kerala09 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Nalinakshan vs. The Regional Transport Officer (Taxation Officer)

WP(C)/8090/2018HC Kerala09 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Raveendran Nambiar vs. Assistant Commissioner

WP(C)/7821/2018HC Kerala08 Mar 2018

Khujson Industries vs. State Tax Officer

WP(C)/7827/2018HC Kerala08 Mar 2018

M/S. Voltas Limited vs. The State Of Kerala

WP(C)/7809/2018HC Kerala08 Mar 2018

Sivadas T. Menon vs. Commercial Tax Officer

WP(C)/7593/2018HC Kerala07 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Rejani.N vs. State Tax Officer, Chathanoor

WP(C)/4873/2018HC Kerala07 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Kingstar Granite And Tiles vs. The Assistant Commissioner

WP(C)/7711/2018HC Kerala07 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Moni George vs. Appellate Tribunal

WP(C)/7707/2018HC Kerala07 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S Virchow Biotech PVT LTD vs. The State Of Kerala

WP(C)/7673/2018HC Kerala07 Mar 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Unnikrishnan vs. The District Collector, Thrissur

WP(C)/3964/2018HC Kerala07 Mar 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Agri Tourism Multi-State Co-Operative Society Limited vs. The District Collector, Ernakulam

WP(C)/7525/2018HC Kerala06 Mar 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Commercial Tax Officer vs. M/S. Milano Ice Cream Private Limited

WA/387/2018HC Kerala05 Mar 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Leader Products And Marketing Company vs. The Commercial Tax Officer

WP(C)/1545/2018HC Kerala05 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Plymark INDIA (P) Limited vs. The Assistant State Tax Officer

WP(C)/7424/2018HC Kerala05 Mar 2018

S. Retnamma vs. State Tax Officer

WP(C)/7312/2018HC Kerala05 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Oriental Metals INDIA PVT. LTD vs. Assistant State Tax Officer

WP(C)/5955/2018HC Kerala05 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Acc Limited vs. The Assistant Commissioner Of State Tax

WP(C)/1763/2018HC Kerala02 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Ak Fastners vs. Assistant State Tax Officer

WP(C)/7106/2018HC Kerala02 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sini Beny vs. The Cochin Shipyard Limited-Isrf

WP(C)/2825/2018HC Kerala02 Mar 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Aji P. Varghese vs. The Commercial Tax Officer

WP(C)/4427/2018HC Kerala27 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

R Logic Technology vs. State Of Kerala

WP(C)/451/2018HC Kerala26 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Leo Sebastian vs. Commercial Tax Officer

WP(C)/4113/2018HC Kerala26 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

N.M. Safiya vs. State Tax Officer

WP(C)/41316/2017HC Kerala26 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Thieh Ingots PVT. LTD vs. The Assistant Commissioner Of State Tax

WP(C)/6249/2018HC Kerala26 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.P.V.M. Traders vs. State Tax Officer

WP(C)/40/2018HC Kerala26 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Rajeevan.V.N vs. The Central Tax Officer -1

WP(C)/40545/2017HC Kerala21 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Saj Batteries Private Limited vs. The Deputy Commissioner (Intelligence)

WP(C)/2192/2018HC Kerala21 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Suresh M.V vs. Assistant State Tax Officer

WP(C)/5763/2018HC Kerala21 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Anappuram Steels P LTD vs. The Assistant State Tax Officer

WP(C)/5709/2018HC Kerala21 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Nitasha Constructions vs. State Tax Officer

WP(C)/5564/2018HC Kerala20 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Knr Constructions Limited vs. State Tax Officer

WP(C)/5551/2018HC Kerala20 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Deepam Granites vs. The State Tax Officer

WP(C)/3955/2018HC Kerala19 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Unice vs. The Sub Inspector Of Police

WP(C)/4884/2018HC Kerala16 Feb 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Suresh Thomas vs. Commercial Tax Officer

WP(C)/5324/2018HC Kerala16 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Kovilpatti Lakshmi Roller Flour Mills LTD vs. The Assistant Commissioner (Assessment)

WP(C)/5211/2018HC Kerala16 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Ravi Parameswaran Pillai vs. Assistant State Tax Officer

WP(C)/4964/2018HC Kerala15 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

A. Kunju Muhammed vs. Commercial Tax Officer (L.T)

WP(C)/4987/2018HC Kerala14 Feb 2018

Pure Flames Appliances Private Limited vs. The Commercial Tax Officer

WP(C)/4872/2018HC Kerala14 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Wipro Ge Healthcare (P) LTD vs. The Assistant Commissioner

WP(C)/2886/2018HC Kerala14 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Royal Park Hotel & Resorts PVT. LTD vs. State Of Kerala

WP(C)/4737/2018HC Kerala12 Feb 2018

P.V.Baby vs. Commercial Tax Officer

WP(C)/3379/2018HC Kerala12 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Eveready Industries INDIA Limited vs. The Assistant C0Mmissioner, Special Circle-I, State Goods & Services Tax Department

WP(C)/4665/2018HC Kerala12 Feb 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

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