Kerala High Court GST Judgments — 2018

636 judgments, newest first. Page 2 of 7.

Electrofine vs. The State Of Kerala

WP(C)/36978/2018HC Kerala14 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Mannarkad Rural Service vs. The State Tax Officer

WP(C)/36804/2018HC Kerala13 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Southern Surface Finishers vs. The State Of Kerala

WP(C)/26347/2018HC Kerala13 Nov 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S. J.L Cashews PVT LTD vs. The Asst Commissioner

WP(C)/34656/2018HC Kerala12 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Pps Traders vs. Assistant Commissioner Of State Tax -Ii

WP(C)/36628/2018HC Kerala12 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ms. Pkl Traders vs. Assistant Commissioner Of State Tax-Ii

WP(C)/36592/2018HC Kerala12 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Saji S vs. The Commissioner

WP(C)/35868/2018HC Kerala12 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P. Mohana Chandran vs. State Of Kerala

WP(C)/36624/2018HC Kerala12 Nov 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Tayab Zainulabdin vs. Assistant State Tax Officer

WP(C)/36685/2018HC Kerala12 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Avance Engineering And Infrastructures PVT LTD vs. The Commissioner Of Commercial Taxes

WP(C)/36382/2018HC Kerala09 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Oceanus Dwellings PVT. LTD vs. The State Tax Officer

WP(C)/36402/2018HC Kerala09 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Smart Residency Hotels INDIA PVT.LTD vs. The State Of Kerala

WP(C)/36178/2018HC Kerala08 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Spinner Marketing vs. The Assistant State Tax Officer

WP(C)/36379/2018HC Kerala08 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Medilab Speciality Laboratories (INDIA) PVT. LTD vs. The Sales Tax Officer (Ib)

WP(C)/35952/2018HC Kerala08 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Noushad Allakkat vs. The State Tax Officer (Wc)

WA/2070/2018HC Kerala08 Nov 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Plyneer Industries vs. Asst. State Tax Officer

WP(C)/28512/2018HC Kerala08 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Manjunathaa Rock Drills vs. State Tax Officer

WP(C)/28379/2018HC Kerala08 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Brmsco Garments P LTD vs. State Of Kerala

WP(C)/36169/2018HC Kerala07 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Vinod P.A vs. Assistant State Tax Officer

WP(C)/36238/2018HC Kerala07 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.J. Mathew vs. State Of Kerala

WP(C)/36081/2018HC Kerala07 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Hotel Shilpa Regency vs. The Assistant Commissioner(Assessment)

WP(C)/35932/2018HC Kerala05 Nov 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Sangrose Laboratories PVT. LTD vs. Environmental Engineer, Kerala State Pollution Control Board

WP(C)/2701/2018HC Kerala05 Nov 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

A Syed Ali Fathima vs. The Assistant State Tax Officer

WP(C)/36047/2018HC Kerala05 Nov 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Jayaraj Madhavan vs. The Assistant Commissioner (Assessment)

WP(C)/34918/2018HC Kerala02 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mondelez INDIA Foods Private Limited vs. The Asst.State Tax Officer

WP(C)/35903/2018HC Kerala02 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

J.K.Transports vs. Union Of INDIA

WP(C)/32595/2018HC Kerala02 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Toonz Retain INDIA PVT. LTD vs. Commercial Tax Officer -1

WP(C)/32678/2018HC Kerala01 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Muhammed Ubaize V.M vs. The State Of Kerala

WP(C)/32109/2018HC Kerala01 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mr. Kuppiyan Usman Nishad vs. Union Of INDIA

WP(C)/26726/2018HC Kerala01 Nov 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Khamarunnisa.A.A vs. State Of Kerala

WP(C)/16863/2018HC Kerala31 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sabitha Riyaz vs. Union Of INDIA

WP(C)/34874/2018HC Kerala31 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Friends Electro Colouring vs. The Intelligence Officer

WP(C)/35338/2018HC Kerala30 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Armour Steel Buildings INDIA PVT LTD vs. The Assistant State Tax Officer

WP(C)/35214/2018HC Kerala30 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Panel Source LLP vs. The Assistant State Tax Officer

RP/817/2018HC Kerala29 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Edaran Precision INDIA Private Limited vs. The Assistant Commissioner

WP(C)/35062/2018HC Kerala29 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Alukka Gold Palace vs. Commercial Tax Officer

WP(C)/34902/2018HC Kerala26 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Chodon Puthiyoth Narayanan vs. The Deputy Superintendent Of Police

WP(C)/34243/2018HC Kerala26 Oct 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. Pepsico INDIA Holdings PVT LTD vs. State Of Kerala

WP(C)/34179/2018HC Kerala24 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Daily Express vs. The Assistant State Tax Officer (Int) Survillence Squad No.2

WP(C)/34206/2018HC Kerala24 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Daily Express vs. The Assistant State Tax Officer

WP(C)/34190/2018HC Kerala24 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. A.P. Kakku Associates vs. Deputy Commissioner (Appeals)

WP(C)/34618/2018HC Kerala24 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Daily Express vs. The Assistant State Tax Officer

WP(C)/34250/2018HC Kerala24 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Aleppey Parcel Service vs. The Assistant State Tax Officer

WP(C)/34217/2018HC Kerala24 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Swarna Shilpi vs. Assistant State Tax Officer

WP(C)/13090/2018HC Kerala23 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.V. Mohammed Rafi vs. State Of Kerala

WP(C)/34278/2018HC Kerala23 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Rajath O.M vs. State Of Kerala

WP(C)/29869/2018HC Kerala23 Oct 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Haris Charattiadan vs. The Assistant Commissioner Of State Tax

WP(C)/34230/2018HC Kerala22 Oct 2018

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Panakkathottam Agro Rubber Park vs. The Asst. Commissioner Of State Tax

WP(C)/33008/2018HC Kerala22 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mathew Jacob vs. The Deputy Commissioner (Appeals)

WP(C)/34022/2018HC Kerala17 Oct 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Panel Source LLP vs. The Assistant State Tax Officer

WA/1907/2018HC Kerala16 Oct 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

N.V.K.Mohammed Sulthan Rawther And Sons vs. Union Of INDIA

WP(C)/32324/2018HC Kerala16 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Vijayan Antony vs. Asst Commissioner (Works Contract)

WP(C)/33859/2018HC Kerala16 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

S.Najumudheen vs. The State Tax Officer

WP(C)/32810/2018HC Kerala16 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anappadikkal Projects (P) LTD vs. The State Tax Officer (Wc)

WP(C)/33735/2018HC Kerala16 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.Karunakaran vs. The Asst.State Tax Officer

WP(C)/33548/2018HC Kerala15 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Valamangalam Supari Traders vs. Assistant Commissioner Of State Tax

WP(C)/31822/2018HC Kerala15 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Kallen Marbles & Granites (PVT) LTD vs. State Of Kerala

WP(C)/10170/2018HC Kerala12 Oct 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

A & B Toolers vs. Union Of INDIA

WP(C)/6877/2018HC Kerala12 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Baby Aneesh vs. The Commercial Tax Officer

WP(C)/33503/2018HC Kerala12 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

G.Sreekumar vs. Circle Inspector Of Police

WP(C)/31100/2018HC Kerala12 Oct 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Yemsheed Rahman P vs. The Commercial Tax Officer

WP(C)/33192/2018HC Kerala11 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Malabar Steel Industries vs. The Asst. State Tax Officer

WP(C)/33178/2018HC Kerala11 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Amity Rock Products PVT. LTD vs. K V A T Appellate Tribunal

WP(C)/33220/2018HC Kerala11 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kitex Garments LTD vs. Assistant State Tax Officer

WP(C)/32692/2018HC Kerala11 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Thomas Varghese vs. State Of Kerala

Bail Appl./6788/2018HC Kerala10 Oct 2018

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Fabbri Foods PVT. LTD vs. State Tax Officer

WP(C)/32845/2018HC Kerala09 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Niyas.Y vs. The Station House Officer

WP(C)/29963/2018HC Kerala09 Oct 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. Pittappillil Agencies vs. The Union Of INDIA

WP(C)/32752/2018HC Kerala08 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Biju K Daniel vs. Rajesh

OP(C)/2388/2018HC Kerala08 Oct 2018

Bench: HONOURABLE MR. JUSTICE K.P.JYOTHINDRANATH

Rajee George vs. The State Tax Officer

WP(C)/32464/2018HC Kerala05 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Green Facade Solutions PVT.LTD vs. The State Tax Officer

WP(C)/31417/2018HC Kerala05 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mooppans Automobiles vs. The Assistant Commissioner

WP(C)/29369/2018HC Kerala05 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Shiju P.S vs. The Sub Inspector Of Police

WP(C)/31570/2018HC Kerala05 Oct 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S.K.L.Johar & Company vs. Asst. State Tax Officer

WP(C)/6417/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Manappuram Finance LTD vs. The Asst. Commissioner Of State Tax

WP(C)/31512/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Rajan V.K vs. State Tax Officer

WP(C)/31511/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Aiswarya Agencies vs. State Tax Officer

WP(C)/32222/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

C.I.John vs. Assistant Commissioner Of State Tax

WP(C)/32255/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Bpl Telecom Private Limited vs. State Of Kerala

WP(C)/25856/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Febin Shan vs. Sub Inspector Of Police

Crl.MC/5345/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

Bpl Telecom Private Limited vs. State Of Kerala

WP(C)/25855/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Bpl Telecom Private Limited vs. State Of Kerala

WP(C)/25857/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ashraf P vs. The Sub Inspector Of Police

Crl.MC/5346/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

Bpl Telecom Private Limtied vs. State Of Kerala

WP(C)/25834/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Noushad Allakkat vs. The State Tax Officer (Wc)

WP(C)/32237/2018HC Kerala04 Oct 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Deepak Narendran vs. The Asst.Commissioner

WP(C)/31856/2018HC Kerala01 Oct 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Toms Pipes (P)LTD vs. The Assistant State Tax Officer

WP(C)/32024/2018HC Kerala01 Oct 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Vinod Kumar.O.B vs. The State Of Kerala

OT.Rev/72/2015HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri. Vinod Kumar O.B

OT.Rev/187/2014HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Vinod Kumar O.B vs. The State Of Kerala

OT.Rev/75/2015HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri.Vinod Kumar O.B

OT.Rev/195/2014HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri.Vinod Kumar O.B

OT.Rev/184/2014HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri. Vinod Kumar O.B

OT.Rev/196/2014HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri Vinod Kumar O.B

OT.Rev/194/2014HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri.Vinod Kumar.O.B

OT.Rev/191/2014HC Kerala28 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Aravindakshan vs. The Sub Inspector Of Police

Crl.MC/5328/2018HC Kerala27 Sept 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

M/S.Iconees Equipments vs. The Asst. State Tax Officer

WP(C)/31438/2018HC Kerala27 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.Sarathchandran Nair vs. Kerala State Pollution Control Board

WP(C)/31439/2018HC Kerala26 Sept 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S Kerala Co-Operative Developmenbt And Welfare Fund Board vs. Union Of INDIA

WP(C)/30304/2018HC Kerala26 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kabeer Babu vs. State Of Kerala

WP(C)/31240/2018HC Kerala26 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

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