BharatTaxGST

Mr. Kuppiyan Usman Nishad vs. Union Of INDIA

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WP(C)/26726/2018HC KeralaGSTCNR KLHC01058313201801 November 2018Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU3 pages
For Respondent: CGC. SRI. JAISHANKAR V. NAIR

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU THURSDAY ,THE 01ST DAY OF NOVEMBER 2018 / 10TH KARTHIKA, 1940 WP(C).No. 26726 of 2018 PETITIONER/S: 1 MR. KUPPIYAN USMAN NISHAD 12/418,KUPPIYAN HOUSE, OKKAL P.O.,CHELAMATTOM, PERUMBAVOOR, KERALA 2 MRS. BISMI NISHAS 12/418,KUPPIYAN HOUSE, OKKAL P.O.,CHELAMATTOM, PERUMBAVOOR,KERALA BY ADVS. SRI.ANIL THOMAS(T) KUM.P.K.RESHMA (KALARICKAL) SRI.JOSE JACOB RESPONDENT/S: 1 UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF FINANCE,DEPARTMENT OF REVENUE, NORTH BLOCK,NEW DELHI- 110 001 2 DIRECTORATE GENERAL OF GST INTELLIGENCE OFFICE FO THE ADDITIONAL DIRECTOR GENERAL,KOCHI ZONAL UNIT, CENTRAL EXCISE BHAVAN,KATHRIKADAVU, KALOOR P.O.,KOCHI-682 017 3 SENIOR INTELLIGENCE OFFICER OFFICE FO THE ADDITIONAL DIRECTOR GENERAL,KOCHI ZONAL UNIT, CENTRAL EXCISE BHAVAN,KATHRIKADAVU, KALOOR P.O.,KOCHI-682 017 W.P.(C) No.26726/2018 -2- 4 COMMISSIONER OF CENTRAL TAX CENTRAL EXCISE OFFICE OF THE COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE,CENTRAL REVENUE BUILDING, I.S.PRESS ROAD,KOCHI-682 018 BY ADV. SRI.SREELAL N.WARRIER OTHER PRESENT: CGC. SRI. JAISHANKAR V. NAIR. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.11.2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

J U D G M E N T The learned Counsel for the petitioner seeks leave of this Court to withdraw the writ petition. Permission granted. The writ petition is dismissed as withdrawn. DAMA SESHADRI NAIDU JUDGE jjj

W.P.(C) No.26726/2018 -3- APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE GST REGISTRATION CERTIFICATE OF M/S.WOOD TUNES ENTERPRISES EXHIBIT P2OF THE GST RETURNS OF M/S/WOOD TUNES ENTERPRISES FROM JULY 2017 OF OCTOBER 2017 EXHIBIT P3 AOF THE GST REGISTRATION CERTIFICATE OF PETITIONER NO.2 EXHIBIT P4 AOF THE SUMMONS ISSUED IN THE NAME OF THE PETITIONER NO.1 DATED 27.07.2018 EXHIBIT P5 AOF THE SUMMONS ISSUED IN THE NAME OF THE PETITIONER NO.1 DATED 30.07.2017 EXHIBIT P6 AOF THE SUMMONS ISSUED IN THE NAME OF THE PETITIONER NO.2 DATED 30.07.2018 EXHIBIT P7 AOF THE SUMMONS ISSUED IN THE NAME OF THE PETITIONER NO.1 DATED 02.08.2018 EXHIBIT P8 AOF THE SUMMONS ISSUED IN THE NAME OF THE PETITIONER NO.2 DATED 02.08.2018 EXHIBIT P9 AOF THE ARTICLE PUBLISHED IN THE MALAYALA MANORAMA DAILY DATED 28.07.2018 WITH ITS ENGLISH TRANSLATION

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