BharatTaxGST

Kerala High Court GST Judgments — 2018

636 judgments, newest first. Page 3 of 7.

M/S. Green Natural Extracts PVT. LTD vs. The Assistant Commissioner

RP/778/2018HC Kerala25 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

INDIA Gateway Terminal Private Limited vs. The Union Of INDIA

WP(C)/27064/2018HC Kerala25 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sunny Diamonds (P)LTD vs. The Asst. Commissioner-Ii(Assessment)

WP(C)/30344/2018HC Kerala24 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Sunny Diamonds (P) LTD vs. The Asst. Commissioner-Ii(Assessment)

WP(C)/30328/2018HC Kerala24 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Berger Paints INDIA Limited vs. Assistant Commissioner

WP(C)/31030/2018HC Kerala24 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Alpha Trading Company vs. The Superintendent

WP(C)/29560/2018HC Kerala19 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

I.T. Limited vs. The Assistant Commissioner Of State Tax

WP(C)/30816/2018HC Kerala19 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Panel Source LLP vs. The Assistant State Tax Officer

WP(C)/30729/2018HC Kerala19 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Chaithanya Granites And Marbles vs. The Asst State Tax Officer

WP(C)/30007/2018HC Kerala19 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.S.Polly vs. Plantation Corporation Kerala LTD

WP(C)/30820/2018HC Kerala19 Sept 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

K.G.Unnikrishnan vs. Assistant State Tax Officer

WP(C)/3973/2018HC Kerala18 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

E. Easai vs. State Tax Officer

WP(C)/30421/2018HC Kerala17 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sayed Jaffer Sadique vs. Union Territory Of Lakshadweep

WA/1628/2018HC Kerala17 Sept 2018

Bench: HONOURABLE THE CHIEF JUSTICE MR.HRISHIKESH ROY,HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

V.B.Muraleedharan vs. The Assistant Commissioner Of Food Safaty

WP(C)/28041/2018HC Kerala17 Sept 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. Orion Enterprises vs. Intelligence Officer

WP(C)/30262/2018HC Kerala14 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Metrends Shoes & Bags LLP vs. The Superintendent Of Central Tax And Central Excise

WP(C)/24741/2018HC Kerala14 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Suneesh Chandra Bose M.T vs. The Sub Inspector Of Police

WP(C)/25829/2018HC Kerala14 Sept 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Elements Homestead Products PVT.LTD vs. Union Of Inida And Others

WP(C)/27548/2018HC Kerala14 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ananthakrishnan R vs. State Of Kerala

WP(C)/30070/2018HC Kerala13 Sept 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

State Of Kerala vs. M/S.Hass Trading Co, Perambra

OT.Rev/40/2014HC Kerala13 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Ernad Latex vs. State Of Kerala

OT.Rev/1/2015HC Kerala13 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Hyundai Construction Equipment INDIA PVT LTD vs. The Asst. State Tax Officer

WP(C)/30159/2018HC Kerala13 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Smlash Ispat Private Limited vs. Union Of INDIA

WP(C)/29024/2018HC Kerala12 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Manzoor E vs. State Of Kerala

WP(C)/29341/2018HC Kerala12 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Cee Pee Marbles And Granites vs. Assisstant Commissioner

WP(C)/29845/2018HC Kerala11 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.S Jagadeesh Prasad vs. The State Police Chief

WP(C)/29356/2018HC Kerala11 Sept 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Secretry, Central Insecticide Board vs. M. Chandrasekhar

WA/1745/2018HC Kerala10 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Malayalam Motors PVT LTD vs. GST Council

WP(C)/28824/2018HC Kerala10 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Kun Motor Co. PVT.LTD vs. The Asst.State Tax Officer

WP(C)/29019/2018HC Kerala10 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.R Ushasree vs. The State Tax Officer

WP(C)/29510/2018HC Kerala07 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Rasminath.U vs. The State Tax Officer

WP(C)/26358/2018HC Kerala07 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Navabharat Systems And Devices (P) LTD vs. The Commissioner Of Central Tax & Central Excise

WP(C)/19644/2018HC Kerala06 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Safa Mill Stores vs. The Assistant State Tax Officer

WP(C)/29390/2018HC Kerala06 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kaniayamparambil Steels vs. Assistant State Tax Officer

WP(C)/13980/2018HC Kerala05 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Noble Cashew Industries vs. The Asst. Commissioner

WP(C)/27390/2018HC Kerala05 Sept 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Manzoor. E vs. The Station House Officer

WP(C)/28817/2018HC Kerala04 Sept 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Nissar vs. P.Nagaraj

OP(Crl.)/360/2018HC Kerala04 Sept 2018

Bench: HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

Mrf Limited vs. The State Of Kerala

OT.Appeal/3/2010HC Kerala03 Sept 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Novatuer Electrical And Digital Systems (P) Limited vs. The Intelligent Officer

WP(C)/28845/2018HC Kerala31 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Harisankar V.B vs. The Food Safety Officer

WP(C)/36217/2017HC Kerala31 Aug 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Mary Lolia Ann vs. Greater Cochin Development Authority

WP(C)/27252/2018HC Kerala31 Aug 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. Madhuram Bakers vs. Assistant Commissioner

WP(C)/27040/2018HC Kerala31 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

State Of Kerala vs. M/S.Hindustan News Print LTD

OT.Rev/4/2015HC Kerala30 Aug 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MRS. JUSTICE MARY JOSEPH

M/S. Phoenix Agencies vs. Commercial Tax Officer - Iii

WP(C)/26225/2018HC Kerala30 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Phoenix Agencies vs. Commercial Tax Officer-Iii

WP(C)/26199/2018HC Kerala30 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Talash Plastopacks vs. State Of Kerala

OT.Appeal/2/2018HC Kerala30 Aug 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MRS. JUSTICE MARY JOSEPH

Vijayalakshmi Amma C.R vs. The State Commissioner Of State Goods And Service Tax Department

WP(C)/28016/2018HC Kerala20 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Fridgehouse Retail Private Limited vs. GST Council

WP(C)/27594/2018HC Kerala14 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

C P Rasheed vs. State Of Kerala

OT.Rev/104/2015HC Kerala10 Aug 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Deepa Restaurant vs. The Assistant Commissioner

WP(C)/26890/2018HC Kerala08 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Hotel Sayooj vs. The Assistant Commissioner

WP(C)/26847/2018HC Kerala08 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Hotel Salkara vs. The Assistant Commissioner

WP(C)/26845/2018HC Kerala08 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Earthline Services Private Limited vs. State Of Kerala

WP(C)/25972/2018HC Kerala07 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Basheer Constructions vs. State Tax Officer

WP(C)/26746/2018HC Kerala07 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Urc Constructions PVT. LTD vs. The State Tax Officer

WP(C)/26540/2018HC Kerala07 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Victory Paper And Boards (INDIA) LTD vs. State Tax Officer

WP(C)/26553/2018HC Kerala06 Aug 2018

Renji Lal Damodaran vs. State Tax Officer

WA/1640/2018HC Kerala06 Aug 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

K.I.Paulose vs. Kerala Water Authority

WP(C)/23879/2018HC Kerala06 Aug 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Metro Metal Industries vs. State Of Kerala

OT.Rev/95/2015HC Kerala03 Aug 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

M/S. Thiruvonam Enterprises vs. Union Of INDIA

WP(C)/24881/2018HC Kerala03 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Lamit Tubes & Mouldings LLP vs. Union Of INDIA

WP(C)/25208/2018HC Kerala03 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Antech Construction Company vs. The Superintending Engineer

WP(C)/25689/2018HC Kerala03 Aug 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Vismaya Distributors vs. Commercial Tax Officer

WP(C)/26211/2018HC Kerala03 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

N.T.Sebastian vs. Assistant Commissioner, Kvat Special Circle

WP(C)/26387/2018HC Kerala03 Aug 2018

Malabar Sand & Stones PVT.LTD vs. The Assistant Commissioner Of State Tax

RP/579/2018HC Kerala02 Aug 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Rajeev Gandhi House Construction Co Op Society LTD vs. State Of Kerala

WA/920/2018HC Kerala02 Aug 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Quality Traders vs. Assistant State Tax Officer

WP(C)/25773/2018HC Kerala01 Aug 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Teejan Foods (P) LTD vs. The Deputy Commissioner ( Appeals), Ernkulam

WP(C)/25749/2018HC Kerala31 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Renji Lal Damodaran vs. State Tax Officer, Kottarakkara

WP(C)/25661/2018HC Kerala31 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Joseph Steels vs. State Tax Officer

WP(C)/25584/2018HC Kerala30 Jul 2018

Ting Tong International PVT. LTD vs. Union Of INDIA

WP(C)/25531/2018HC Kerala30 Jul 2018

Diamond Food Products vs. Assistant State Tax Officer

WP(C)/25030/2018HC Kerala27 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Singer INDIA Limited vs. Assistant Commissioner

WP(C)/25096/2018HC Kerala26 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Cam Windows vs. The Assistant State Tax Officer

WP(C)/25086/2018HC Kerala26 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kakkeri Tiles Factory LLP vs. Sub Inspector Of Police

WP(C)/22647/2018HC Kerala26 Jul 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Vector Surgical And Disposables vs. Union Of INDIA

WP(C)/25172/2018HC Kerala26 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Dinesh vs. The Sub Inspector Of Police

Crl.MC/2558/2018HC Kerala25 Jul 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

M/S. Corous Kuries [P] LTD vs. The Assistant Commissioner Of Central Excise

WP(C)/27058/2017HC Kerala24 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Smartuff Glass LTD vs. The Union Of INDIA

WP(C)/12592/2018HC Kerala24 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Cee Peed Marble & Granite vs. GST Council

WP(C)/24610/2018HC Kerala23 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Leo Distributors vs. Union Of INDIA

WP(C)/24553/2018HC Kerala23 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Berger Paints INDIA LTD vs. State Tax Officer

WP(C)/24294/2018HC Kerala20 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Suja E vs. Director General Of Police

WP(C)/22219/2018HC Kerala20 Jul 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Kerala Agro Industries Corporation LTD vs. The Assistant Commissioner

WP(C)/22892/2018HC Kerala20 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Beml LTD vs. The Assistant Commissioner Of State Taxes

WP(C)/24457/2018HC Kerala20 Jul 2018

K.Jacob vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/24241/2018HC Kerala19 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sultan Gold Classic Private Limited vs. Assistant Commissioner

WP(C)/20486/2018HC Kerala18 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mr.Ajayakumar P.A vs. The Deputy Commissioner (Appeals)

WP(C)/24071/2018HC Kerala18 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mathew vs. State Of Kerala

WA/1882/2016HC Kerala17 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Kairali Steels & Alloys PVT. LTD vs. The Assistant Commisioner Of State Tax

WP(C)/23788/2018HC Kerala17 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ben Ten Industries vs. State Of Kerala

WP(C)/20666/2018HC Kerala17 Jul 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. Berger Paints INDIA LTD vs. State Tax Officer, Kollam

WP(C)/23251/2018HC Kerala16 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

B.M.Reeja vs. The State Tax Officer

WP(C)/23117/2018HC Kerala16 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Seyadu Beedi Company vs. The Assistant Tax Officer, (Intelligence)

WP(C)/23057/2018HC Kerala13 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. St. Mary'S Hotels PVT. LTD vs. The Superintendent Of Central Tax

WP(C)/41488/2017HC Kerala13 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

The Assistant State Tax Officer vs. M/S.Indus Towers Limited

WA/371/2018HC Kerala13 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Kohinoor Floors PVT.LTD vs. State Tax Officer

WP(C)/39178/2017HC Kerala12 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.F. Babu vs. Goods And Service Tax Council

WP(C)/5032/2018HC Kerala11 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. M.G.Shahani & Company (Bombay) PVT. LTD vs. The Commissioner Of State GST

WP(C)/22055/2018HC Kerala11 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.Sankara Narayanan vs. GST Council

WP(C)/9100/2018HC Kerala11 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

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